ITAT Delhi Bench
80,939 judgments
SOLUTREAN BUILDING TECHNOLOGIES PVT LTD,NEW DELHI vs ACIT, CIRCLE-23(2), NEW DELHI
DCIT, JHANDEWALAN EXTENTION vs HOLEON TRADERS PRIVATE LIMITED , ROHINI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
RAJIV SINGH KUSHWAHA, NEW DELHI vs ACIT, CIRCLE-16, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAJIV SINGH KUSHWAHA,NEW DELHI vs ACIT, CIRCLE-16, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAJIV SIGH KUSHWAHA,NEW DELHI vs ACIT CIRCLE 16, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RAJIV SINGH KUSHWAHA,NEW DELHI vs ACIT CIRCLE-16, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
PARAS FINCAP PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
PARAS FINCAP PVT LTD,NEW DELHI vs ACIT,CENTRAL CIRCLE-13, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
PARAS FINCAP PVT LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
PARAS FINCAP PVT LTD,DELHI vs ACIT CENTRAL CIRCLE-13, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SANJAY DUTT,NEW DELHI vs ACIT, CIRCLE 1(2)(2), INTERNATIONAL TAXATION, NEW DELHI
SHRI VIKAS AWASTHY, JUDICIAL MEMBER&\nSHRI M. BALAGANESH, ACCOUNTANT MEMBER\nआअसं.1857/दिल्ली/2022(नि.व. 2018-19)\nITA No.1857/DEL/2022 (A.Y.2018-19)\nSanjay Dutt,\nAppelant\nBL Gupta & CO. 103 FF, Caxton House,\nKhandewalan Extn., New Delhi 110055\nPAN No: AEQPD-5870-F\nबनाम Vs.\nRespondent\nAssistant Commissioner of Income Tax,\nCircle 1(2)(2), New Delhi 110002\nAssessee by : Ms. Manju Goel, Shri B.L Gupta, Chartered Accountants\nDepartment by: Shri M.S Nethrapal, CIT-DR\nसुनवाई की तिथि /
ACIT , SPL. RANGE-9, NEW DELHI vs TIMEX GROUP INDIA LTD., NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TIMEX GROUP INDIA LTD.,NEW DELHI vs ADDI. CIT SPL.RANGE-9, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NIIT TECHNOLOGIES LTD.,NEW DELHI vs ACIT, CIRCLE-18(2), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
NIIT TECHNOLOGIES LTD.,,NEW DELHI vs ACIT, CIRCLE-18(2), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
ACIT, CIRCLE-18(2), NEW DELHI vs NIIT TECHNOLOGIES LTD.,, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
ACIT, CIRCLE-18(2), NEW DELHI vs NIIT TECHNOLOGIES LTD.,, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DCIT, EXEMPTION , GHAZIABAD vs MAHARANA PRATAP EDUCATION CENTRE , KANPUR
SHRIPAWAN SINGH, JUDICIAL MEMBER AND SHRIBRAJESH KUMAR SINGH (Accountant Member)
CANE DEVELOPMENT COUNCIL TITAWI ,MUZAFFARNAGAR vs ITO, WARD- 1(2), MUZAFFARNAGAR
SHRIPAWAN SINGH, JUDICIAL MEMBER AND SHRIBRAJESH KUMAR SINGH (Accountant Member)
CANE DEVELOPMENT COUNCIL ROHANA KALAN,MUZAFFARNAGAR vs ITO, WARD- 1(2), MUZAFFARNAGAR
SHRIPAWAN SINGH, JUDICIAL MEMBERAND SHRIBRAJESH KUMAR SINGH (Accountant Member)