ITAT Delhi Bench
80,939 judgments
THAICOM PUBLIC COMPANY LTD,DELHI vs ACIT,CENTRAL CIRCLE INTL TAX-3(1)(1), DELHI
POONAM SABHARWAL,DELHI vs ITO WARD-28(5), DELHI
POONAM SABHARWAL,DELHI vs ITO WARD-28(5), DELHI
ABHISHEK AGARWAL,DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 28, DELHI
SHRI C.N. PRASAD, JUDICIAL MEMBER\n&\nSHRI M. BALAGANESH, ACCOUNTANT MEMBER\nITA No.1133/Del/2025\n[Assessment Year: 2014-15]\nAbhishek Agarwal,\n9/49, West Punjabi Bagh\nDelhi\nPAN No.AJJPA3173G\nAppellant\nAssessee by\nRevenue by\nDate of Hearing\nDate of Pronouncement\nACIT\nCentral Circle -28\nVs Delhi\nRespondent\nSh. Pranshu Singhal, CA\nSh. Rahul Bhardwaj, Advocate\nSh. Amit Jain, CIT DR\nORDER\n23.09.2025\n28.11.2025\nPER C.N. PRASAD (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs MANOJ KUMAR BANSAL, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE -25, DELHI vs ZEAL IMPEX AND TRADERS PVT LTD, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ZEAL IMPEX & TRADERS LTD.,,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
AMAR,CHANDAUSI vs ACIT-1, MORADABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SONIA BHASKAR,NEW DELHLI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER (Assessment Year: 2018-19) Sonia Bhaskar Vs. National Faceless Assessment B22 Maharani Baghi Centre Delhi-110065 Delhi - 110002 स्थायी लेखासं./जीआइआरसं./PAN/GIR No: AABPS2386J Appellant .. Respondent Appellant by : None Respondent by : Sh. Manish Gupta, Sr. DR Date of Hearing 16.09.2025 Date of Pronouncement 28.11.2025 ORDER PER ANUBHAV SHARMA, JM: This appeal is preferred by the assessee against the order dated 0
DEPUTY COMMISSIONER OF INCOME TAX, GURGAON vs JAGDISH KUMAR, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, CIRCLE- 19(1), DELHI vs RCC DEVELOPERS PVT. LTD., DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALANGANESH (Accountant Member)
ACIT, NEW DELHI vs VRINDA FARMS PRIVATE LIMITED, DELHI
SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)
VIVEK VISWANATHAN,NEW DELHI vs DCIT, CENTRAL CIRCLE, MEERUT
KEYSIGHT TECHNOLOGIES INDIA PVT LTD,DELHI vs DCIT, CIRCLE-13(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
KEYSIGHT TECHNOLOGIES INDIA PVT LTD.,DELHI vs DCIT, CIRCLE-13(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
HI-LEX INDIA PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MANMEGH SINGH KANWAR,UTTAR PRADESH vs ITO,WARD-73(1), DELHI
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -03, NEW DELHI vs SOLUTREAN BUILDING TECHNOLOGIES PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 03, NEW DELHI vs SOLUTREAN BUILDING TECHNOLOGIES PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
SUDHA KIRAN PRASAD,NOIDA vs ITO,WARD-3(4), NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
