ITAT Delhi Bench
80,939 judgments
ESS GEE TRENDZ PRIVATE LIMITED,PEERAGARHI vs ASSISTANT COMMISSIONER OF INCOME TAX, ROHTAK
ESS GEE TRENDZ PRIVATE LIMITED,PEERAGARHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, ROHTAK
SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)
ESS GEE TRENDZ PRIVATE LIMITED,PEERAGARHI vs ASSISTANT COMMISSIONER OF INCOME TAX, ROHTAK
ESS GEE TRENDZ PRIVATE LIMITED,PEERAGARHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, ROHTAK
SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)
ROHIT RASTOGI,DELHI vs DCIT,CENTRAL CIRCLE-14, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SATVIK INFRASTRUCTURE PRIVATE LIMITED,JASOLA, NEW DELHI vs INCOME TAX OFFICER WARD 22(3), NEW DELHI, C. R. BUILDING, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SATVIK INFRASTRUCTURE PRIVATE LIMITED,JASOLA, NEW DELHI vs INCOME TAX OFFICER WARD 22(3), NEW DELHI, C. R. BUILDING, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SATVIK INFRASTRUCTURE PRIVATE LIMITED,JASOLA, NEW DELHI vs INCOME TAX OFFICER WARD 22(3), NEW DELHI, C. R. BUILDING,DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SATVIK INFRASTRUCTURE PRIVATE LIMITED,JASOLA, NEW DELHI vs INCOME TAX OFFICER WARD 22(3), NEW DELHI, C. R. BUILDING, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SUBHASH GULATI FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, DELHI, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUBHASH GULATI FOUNDATION,NEW DELHI vs COMMISIONER OF INCOME TAX EXEMPTIONS. DELHI, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VAMANA BATTERIES PRIVATE LIMITED ,. vs ITO WARD -2(3), FARIDABAD, .
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHRI YOG NIROGDHAM DHARMATH TRUST,GURUGRAM, HARYANA vs CIT(EXEMPTIONS), CHANDIGARH
SHRI YOG NIROGDHAM DHARMATH TRUST, GURUGRAM,GURUGRAM, HARYANA vs CIT(EXEMPTIONS), CHANDIGARH, CHANDIGARH
DAYA NAND SHIKSHA SAMITI,MAHENDERGARH, HARYANA vs ITO, WARD-1, NARNAUL, NARNAUL, HARYANA
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BABU JAGJIVAN RAM NATIONAL FOUNDATION,DELHI vs INCOME TAX OFFICER (E), WARD-1(3), DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHRI RAKESH ARORA,DELHI vs ITO WARD-30(8), DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
KOTWALIA BUILDERS LLP (ERSTWHILE KNOWN AS KOTWALIA BUILDERS PRIVATE LIMITED),DELHI vs INCOME TAX OFFICER, WARD 14(3), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
