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ITAT Delhi Bench

80,939 judgments

NIPIN STEELS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

ITA 3923/DEL/2025[2011-12]Status: Disposed28/11/2025AY 2011-12

FIVD INDIA CONSULTING PVT LTD,GURGAON vs DCIT,CENTRAL CIRCLE-1(1), GURGAON

ITA 3877/DEL/2025[2023-24]Status: Disposed28/11/2025AY 2023-24

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs ALANKIT LIMITED, NEW DELHI

ITA 3718/DEL/2025[2010-11]Status: Disposed28/11/2025AY 2010-11

SHRIPAWAN SINGH, JUDICIAL MEMBER AND SHRIBRAJESH KUMAR SINGH (Accountant Member)

RAMESH RANJAN,FARIDABAD vs ITO, WARD-2(2), FARIDABAD

ITA 3530/DEL/2025[2012-13]Status: Disposed28/11/2025AY 2012-13

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, HISAR vs M/S. TAYAL SONS PVT. LTD., HISAR

ITA 3467/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20

SAI CORP CREATIONS PRIVATE LIMITED,NEW DELHI vs DCIT, C R BUILDING

ITA 3451/DEL/2025[2022-23]Status: Disposed28/11/2025AY 2022-23

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, HISAR vs TAYAL SONS PVT. LTD., HISAR

ITA 3446/DEL/2025[2018]Status: Disposed28/11/2025

BAJAJ DHARAMARTH TRUST,HISAR vs ADIT CPC , BANGALORE

ITA 3436/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16

BAJAJ DHARMARTH TRUST,HISAR vs ACIT, CPC, BANGALORE

ITA 3435/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15

ISLAM ALI,GHAZIABAD vs ITO, GHAZIABAD

ITA 3377/DEL/2025[2021-22]Status: Disposed28/11/2025AY 2021-22

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TAYAL SONS PRIVATE LIMITED,HISAR vs DCIT, HISAR

ITA 3323/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20

TAYAL SONS PRIVATE LIMITED,HISAR vs DCIT, HISAR

ITA 3322/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19

VASUDEV GARG,FARIDABAD vs DCTI CC 1 FARIDABAD, FARIDABAD

ITA 3280/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15

VASUDEV GARG,FARIDABAD vs DCIT CC 1 FARIDABAD , FARIDABAD

ITA 3279/DEL/2025[2012-13]Status: Disposed28/11/2025AY 2012-13

THE SUPREME CO-OPERATIVE (URBAN) THRIFT AND CREDIT SOCIETY LIMITED,DELHI vs ITO, WARD- 59(6), DELHI

ITA 3210/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

MALIKA BAKSHI,DELHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL ONE

ITA 3148/DEL/2025[2021-22]Status: Disposed28/11/2025AY 2021-22

SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)

PREMIUM INFRATECH PVT LTD,GURGAON vs ITO WARD-76, NEW DELHI

ITA 3099/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JCIT, OSD, DELHI vs ACE INSURANCE BROKERS PVT LTD, DELHI

ITA 3063/DEL/2025[2020-21]Status: Disposed28/11/2025AY 2020-21

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

AASH MOHD,NEW DELHI vs ITO, NEW DELHI

ITA 3060/DEL/2025[2021-22]Status: Disposed28/11/2025AY 2021-22

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

KRISHANA RANI,HARYANA vs INCOME TAX OFFICER WARD-1, HISSAR, HARYANA

ITA 3027/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)