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ITAT Delhi Bench
80,939 judgments
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4266/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4265/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4264/DEL/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4223/DEL/2025[2020-21]Status: Disposed28/11/2025AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4221/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4220/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE- 28, NEW DELHI
ITA 4219/DEL/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI
ITA 4218/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member)
SAKSHI AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4217/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
SAKSHI AGARWAL,NEW DELHI vs DCIT CENTRAL CIRCLE-28, NEW DELHI
ITA 4216/DEL/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28 , NEW DELHI
ITA 4215/DEL/2025[2020-21]Status: Disposed28/11/2025AY 2020-21
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4214/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4213/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4212/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4211/DEL/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4210/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4209/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FOREX INDIA LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4208/DEL/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S. ACE INFRACITY DEVELOPERS PVRIVATE LTD, NOIDA
ITA 4104/DEL/2025[2022-23]Status: Disposed28/11/2025AY 2022-23
NIMMI RAMANATHAN,REST HOUSE CRESCENT ROAD, BANGALORE vs CIRCLE INT TAX 1(1)(1), DELHI
ITA 4004/DEL/2025[2023-24]Status: Disposed28/11/2025AY 2023-24
