← All Benches
ITAT Delhi Bench
80,939 judgments
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4303/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
SHRI SATBEER SINGH GODARA (Judicial Member)
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4302/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4301/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4300/DEL/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4299/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4298/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
SHRI SATBEER SINGH GODARA (Judicial Member)
PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4297/DEL/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4280/DEL/2025[2020-21]Status: Disposed28/11/2025AY 2020-21
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4279/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4278/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4277/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4276/DEL/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4275/DEL/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI SATBEER SINGH GODARA (Judicial Member)
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4274/DEL/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
ALANKIT FINSEC LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI
ITA 4273/DEL/2025[2013-14]Status: Disposed28/11/2025AY 2013-14
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4272/DEL/2025[2020-21]Status: Disposed28/11/2025AY 2020-21
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4271/DEL/2025[2019-20]Status: Disposed28/11/2025AY 2019-20
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4269/DEL/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4268/DEL/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
ALKA AGARWAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 4267/DEL/2025[2016-17]Status: Disposed28/11/2025AY 2016-17
