ITAT Delhi Bench

RAJ KUMAR HUF,HISAR vs ITO WARD 1, HISAR

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, WARD-58(3), DELHI vs SHRI RAM MANUFACTURES, DELHI

INCOME TAX OFFICER, WARD-62(1), DELHI, CIVIC CENTRE, DELHI vs SHREE DIAMONDS, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

ABHA CHAUHAN,DELHI vs ITO WARD 43(6), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

KUNAL SINGHAL,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(3)(4), DEOBAND, DEOBAND

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJ SINGH ,DELHI vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE DELHI

RAJPAL,JHAJJAR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT UNIT

SHRI SATBEER SINGH GODARA (Judicial Member)

SAURAV DEB PURKAYASTHA,UTTAR PRADESH vs DCIT , NOIDA

SHRI SATBEER SINGH GODARA (Judicial Member)

ISLAMI ACADEMY TRUST,DELHI vs ITO WARD EXEMPTION 1(2), DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

RITESH VERMA,DELHI vs ASSESSING OFFICE, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

MISHMI TAKIN SPORTSGEAR PRIVATE LIMITED,DELHI vs ITO, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

UDITANSHU BANKA,LAXMI NAGAR ,DELHI vs DCIT-CC-03, JHANDELWALAN EXTENSION

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

NITESH PUROHIT,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-08, NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VAIBHAV JAIN,DELHI vs DCIT CENTRAL CIRCLE 3, DELHI

VAIBHAV JAIN,DELHI vs DCIT CENTRAL CIRCLE 3, DELHI

BRIJ GOPAL CONSTRUCTION COMPANY (P) LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-3, DELHI

DEVINDRA SINGH,JHAJJAR vs DCIT, INT. TAX , GURGAON

SHRI VIKAS AWASTHY, JUDICIAL MEMBER&\nSHRI M. BALAGANESH, ACCOUNTANT MEMBER\nआअसं.4715/दिल्ली/2025 (नि.व. 2015-16)\nITA No.4715/DEL/2025 (A.Ys.2015-16)\nDevindra Singh,\nViilage Naya Gaon, Bahadurgarh,\nJhajjar, Haryana 124507\nPAN NO: AKPPG-1164-L\nअपीलार्थी/Appellant\nबनाम Vs.\nDeputy/Assistant Commissioner of Income Tax,\nInternational Taxation, Gurgaon, Haryana\n.....प्रतिवादी/Respondent\nAssessee by : S/Shri Pranshu Singhal, Chartered Accountants &\nRahul Bhardwaj, Advocate\nDepartment

SANDEEP KUMAR,NEW DELHI vs ITO - WARD 1, PANIPAT, PANIPAT

AHV INFRACON PVT. LTD,UTTAR PRADESH vs DCIT, CENTRAL CIRCLE -1 , GURGAON, GURGAON

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

PRATISHTHA IMAGES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-28, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)