ITAT Delhi Bench
80,939 judgments
ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
EXTENSIVE TRADING PRIVATE LIMITED ,JHARKHAND vs ITO, WARD-9(1), DELHI, DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SH. MAYANK CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. NAVNEET CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. RAJIV CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SH. VIJAY ANAND CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CC-30, NEW DELHI, NEW DELHI vs DEEPAK BUILDERS AND ENGINEERS INDIA LIMITED, DELHI
RAJESH KAPOOR,DELHI vs ACIT,CIRCLE-47(1), DELHI
RAJESH KAPOOR,DELHI vs ACIT, CIRCLE- 47(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TRIBURG INVESTMENTS AND ENGINEERS PVT LTD,DELHI vs ITO,WARD- 25(4), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI MANISH AGARWAL, ACCOUNTANT MEMBER\nITA No.1144/Del/2025\nAssessment Year: 2012-13\nTriburg Investments and Vs. Income Tax Officer,\nEngineers Pvt. Ltd.,\n314 & 316, Ansal Chambers-\nII, Bhikaji Cama Place,\nDelhi\nWard-25(4),\nDelhi\nPAN: AABCT4714C\n(Appellant)\n(Respondent)\nAssessee by\nSh. Pranav Yadav, Adv.\nDepartment by\nMs. Amisha S. Gupta, CIT(DR)\nDate of hearing\n01.12.2025\nDate of pronouncement\n01.12.2025\nORDER\nPER SATBEE
MATRIX CLOTHING PRIVATE LIMITED,GURGAON vs ACIT-CC-18, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DCIT, CIRCLE-19(1), DELHI, DELHI vs ROOP AUTOMOTIVES LTD., HARYANA, INDIA
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
TOSHIBA CORPORATION,JAPAN vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT. TAX 3(1)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MATRIX CLOTHING PRIVATE LIMITED,GURGAON vs ACIT, CENTRAL CIRCLE-18, DELHI
PR. COMMISSIONER OF INCOME TAX-1 vs M/S MIRAGE HOMES PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1 vs M/S MIRAGE HOMES PVT. LTD.
SHYAM BHANDULA,DELHI vs ITO WARD 45(4), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ARUNA SETIA,DELHI vs ITO WARD 28(4), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DINESH KUMAR,ROHTAK vs ITO WARD 1, SONEPAT
SHRI SATBEER SINGH GODARA (Judicial Member)