ITAT Delhi Bench
80,939 judgments
BINDIA CHHABRA ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 05, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
RUMMY CHHABRA,DELHI vs DEPUTY COMMISSIONER OF INCOME, CENTRAL CIRCLE - 05, NEW DELHI, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ACIT, CIRCLE 16(1), DELHI vs MINERALS MANAGEMENT SERVICES INDIA PVT. LTD , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DCIT, CIRCLE-76(1), NEW DELHI vs NEHRU PLACE HOTELS PVT. LTD. , NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
BALAJI POWERTRONICS,NEW DELHI vs DCIT, CIRCLE- 43(1), NEW DELHI
DOLF LEASING LTD vs ACIT CIRCLE 7 1 DELHI AND ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ANIL CHAUDHARY
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1 vs M/S MIRAGE HOMES PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 vs M/S AVERY DENNISON (INDIA) PVT. LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
DEEPAK BUILDERS AND ENGINEERS INDIA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRLCE-30 NEW DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OLYMPIA FITNESS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI PAWAN SINGH (Judicial Member)
JAG PREET SINGH NARANG,KAUSHAMBHI vs THE ITO, WARD 58(1), NEW DELHI, NEW DELHI
SHRI PAWAN SINGH (Judicial Member)
JITENDER CHAINRAJ JAIN,BANGALORE , KARNATAKA vs THE INCOME TAX OFFICER WARD 43(2) DELHI, NEW DELHI
SHRI PAWAN SINGH (Judicial Member)
BHAGIRATHI KRISHNAN,NEW DELHI vs ITO WARD 35(5), NEW DELHI
SUNITA AGGARWAL,WIFE OF KESHAV AGGARWAL vs INCOME TAX OFFICER, THE INCOME TAX OFFICER NARNAUL
SHRI SATBEER SINGH GODARA (Judicial Member)
ARUN KUMAR MURARKA , WEST DELHI vs ITO WARD 36 (1) , NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
TARIQ KHAN,RAMPUR vs INCOME TAX OFFICER, RAMPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
JILE SINGH,HARYANA vs FARMER, DELHI
TIGER CORPORATION PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-32, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
