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ITAT Delhi Bench
80,939 judgments
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 698 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 703 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
ITA - 710 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 700 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 701 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 697 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
ITA - 708 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
ITA - 709 / 20252/12/2025
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PRADEEP WIG
ITA - 702 / 20252/12/2025
ALKA KALRA (DECEASED) THROUGH LEKH RAJ KALRA (HUSBAND OF DECEASED),NEW DELHI vs ITO WARD 35(5), DELHI
ITA 6992/DEL/2025[2012-13]Status: Disposed2/12/2025AY 2012-13
SHRI PAWAN SINGH (Judicial Member)
RAHUL LEGAL HEIR OF LATE SH. VIRENDRA BHATI,UTTAR PRADESH vs ITO , WARD-5(2)(5), NOIDA
ITA 6946/DEL/2025[2017-18]Status: Disposed2/12/2025AY 2017-18
SHRI PAWAN SINGH (Judicial Member)
UTKARSH,NEW DELHI vs INCOME TAX OFFICER, WARD EXEMP-2(3), DELHI
ITA 6835/DEL/2025[2018-19]Status: Disposed2/12/2025AY 2018-19
SHRI PAWAN SINGH (Judicial Member)
OPT EDUCATIONAL TRUST,DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 5026/DEL/2025[2025-26]Status: Disposed2/12/2025AY 2025-26
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AKHTAR RASOOL,MORADABAD vs ACIT - 2, MORADABAD
ITA 5025/DEL/2025[2017-18]Status: Disposed2/12/2025AY 2017-18
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
RAMA FOOD GRAIN CO,DELHI vs INCOME TAX OFFICER WARD 47(1), DELHI
ITA 5024/DEL/2025[2013-14]Status: Disposed2/12/2025AY 2013-14
RAMA FOOD GRAIN CO,DELHI vs INCOME TAX OFFICER WARD 47(1), DELHI
ITA 5023/DEL/2025[2013-14]Status: Disposed2/12/2025AY 2013-14
MAWASI,HARYANA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 5020/DEL/2025[2017-18]Status: Disposed2/12/2025AY 2017-18
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ALPHA KKC LOGISTICS INDIA PVT LTD,DELHI vs DCIT,CIRCLE-1(1), DELHI
ITA 4378/DEL/2025[2022-23]Status: Disposed2/12/2025AY 2022-23
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
LATE SMT. PREMO THROUGH HER SON DHARAMBIR SINGH,PANIPAT vs INCOME TAX OFFICER, WARD- 3, PANIPAT, PANIPAT
ITA 3518/DEL/2025[2010-11]Status: Disposed2/12/2025AY 2010-11
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
FLUOR DANIEL INDIA PRIVATE LIMITED,INDIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1), CR BUILDING, IP ESTATE, NEW DELHI, NEW DELHI, INDIA
ITA 3481/DEL/2025[2022-23]Status: Disposed2/12/2025AY 2022-23
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
