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ITAT Delhi Bench

80,939 judgments

NEW VISION DEVELOPERS PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-27, DELHI

ITA 3549/DEL/2025[2020-21]Status: Disposed3/12/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NEW VISION DEVELOPERS PVT. LTD. ,DELHI vs ACIT, CENTRAL CIRCLE-27, DELHI

ITA 3548/DEL/2025[2019-20]Status: Disposed3/12/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NEW VISION DEVELOPERS PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE-27, DELHI

ITA 3547/DEL/2025[2018-19]Status: Disposed3/12/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NEW VISION DEVELOPERS PVT. LTD. ,DELHI vs ACIT, CENTRAL CIRCLE-27, DELHI

ITA 3546/DEL/2025[2017-18]Status: Disposed3/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NEW VISION DEVELOPERS PVT. LTD.,DELHI vs ACIT, CENTRAL CIRCLE-27, DELHI

ITA 3545/DEL/2025[2016-17]Status: Disposed3/12/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

UNICURE INDIA LIMITED,DELHI vs PR, CIT 3 CENTRAL DELHI, DELHI

ITA 3540/DEL/2025[2020-21]Status: Disposed3/12/2025AY 2020-21

DCIT, CENTRAL CIRCLE-1, DELHI, JHANDEWALAN vs PRIME HITECH ENGINEERING LTD, NEW DELHI

ITA 3491/DEL/2025[2017-18]Status: Disposed3/12/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

IMRAN AHMAD,MORADABAD, UTTAR PRADESH vs INCOME TAX OFFICER, MORADABAD

ITA 3490/DEL/2025[2013-2014]Status: Disposed3/12/2025AY 2013-2014

FEDERATION OF EUROPEAN BUSINESS IN INDIA,DELHI vs CIT(EXEMPTION), DELHI

ITA 2446/DEL/2025[-]Status: Disposed3/12/2025

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

LALIT KUMAR,NEW DELHI vs ITO WARD-1, PANIPAT, PANIPAT, HARYANA

ITA 1626/DEL/2025[2015-16]Status: Disposed3/12/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VIRAJ SOFTWARE PVT. LTD.,DELHI vs ITO,WARD-26(4), DELHI

ITA 1084/DEL/2025[2012-13]Status: Disposed3/12/2025AY 2012-13

SUDHIR AWANA,NOIDA vs ACIT,CIRCLE -5(3)(1), NOIDA

ITA 6077/DEL/2024[2016-17]Status: Disposed3/12/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD2(2), GURUGRAM, GURUGRAM vs INDRAJ, GURGAON

ITA 4048/DEL/2024[2016-17]Status: Disposed3/12/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER WARD 2(2), GURUGRAM, GURUGRAM vs INDRAJ, GURGAON

ITA 4047/DEL/2024[2015-16]Status: Disposed3/12/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, GURGUGRAM vs INDRAJ, GURGAON

ITA 4046/DEL/2024[2014-15]Status: Disposed3/12/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER WARD 2(2) GURUGRAM, GURUGRAM vs INDRAJ, GURGAON

ITA 3977/DEL/2024[2017-18]Status: Disposed3/12/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DCIT CENTRAL CIRCLE-1, NOIDA vs NIVEDAN FIN-INVEST LEASE LTD.,, DELHI

ITA 1713/DEL/2023[2015-16]Status: Disposed3/12/2025AY 2015-16

VINOD BHATI,BALLABGARH vs ITO WARD - 2(5), FARIDABAD

ITA 14/DEL/2021[2016-17]Status: Disposed3/12/2025AY 2016-17

SHRI PAWAN SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP

ITA - 715 / 20252/12/2025

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG

ITA - 712 / 20252/12/2025