THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs. ERNST AND YOUNG U.S. LLP

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ITA - 715 / 2025HC Delhi02 December 20251 pages
For Petitioner: PUNEET RAI

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$~70 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 715/2025 THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus ERNST AND YOUNG U.S. LLP .....Respondent Through: Mr S Ganesh, Sr Advocate with Ms. Ananya Kapoor, Adv. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R % 02.12.2025 CM APPL. 75759/2025(Exemption) 1. Allowed, subject to all just exceptions. 2. The application stands disposed of. ITA 715/2025 CM APPL. 75760/2025 3. Re-notify on 09.12.2025. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 02, 2025/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:06:55

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