ITAT Delhi Bench
80,939 judgments
SH. VIVEK GUPTA,HARYANA vs ACIT/DCIT, HARYANA
JATIN GROVER,GURGAON vs ITO WARD 30(5), DELHI
BHUSHAN KAKKAR,DELHI vs EDCIT WARD 57(1), DELHI
SHANKAR MATH,NEW DELHI vs WARD EXEMPTION 2(1), NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT, CIRCLE-7(1), DELHI, DELHI vs DEWAN SUGARS LIMITED, UTTAR PRADESH
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAJESH KUMAR KALRA, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
BINOD KUMAR CHAUDHARY,HARIHAR GANJ PALAMU vs INCOME TAX OFFICE , DELHI
GAYATRI PARIWAR TRUST,FARIDABAD vs INCOME TAX OFFICER, WARD 2(1), FARIDABAD
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MITTAL AGRO OIL INDUSTRIES,ROHTAK, HARYANA vs INCOME TAX OFFICER, WARD-3, ROHTAK, ROHTAK, HARYANA
LG ELECTRONICS INDIA PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs M/S BHARAT POWER TECH LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PRINCIPAL COMMISSIONER OF INCOME TAX-15, DELHI vs DEEPAK SHARMA
UTSTARCOM INC. vs ASSISTANT DIRECTOR OF INCOME TAX INTL. TAX CIRCLE 3(1), NEW DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
BIJENDRA KUMAR JAIN,BAGHPAT vs ITO WARD 1(5), BAROUT
SHRI PAWAN SINGH (Judicial Member)
SHRI SANJAY KUMAR,ROHTAK vs ACIT CENTRAL CIRCLE-1, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANJAY KUMAR,ROHTAK vs ACIT, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANJAY KUMAR,ROTHAK vs ACIT, GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SHRI SANJAY KUMAR,ROHTAK vs ACIT, CENTRAL CIRLCE-1, GURGOAN
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)