ITAT Delhi Bench
80,939 judgments
JCIT CIRCLE 1(1), NEW DELHI vs AWIFS SPACE SOLUTIONS PVT. LTD., NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
LUMINOUS POWER TECHNOLOGIES PRIVATE LTD.,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
LUMINOUS POWER TECHNOLOGIES PRIVATE LTD.,NEW DELHI vs DCIT,CIRCLE-13(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, NEW DELHI vs M/S. KCT PAPERS LTD., NEW DELHI
HOVER AUTOMOTIVE INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HOVER AUTOMOTIVE INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HOVER AUTOMOTIVE INDIA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs CLIFFORD CHANCE PTE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs CLIFFORD CHANCE PTE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX 4 NEW DELHI vs MAHARISHI AYURVEDA PRODUCTS PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
SATENDRA KUMAR,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, GAUTAM BUDH NAGAR
RAMCHANDER,PANIPAT vs ITO,WARD 1, PANIPAT
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
IDHAYAM INFRAHEIGHTS PVT LTD,NEW DELHI vs DCIT CENTRAL CIRCLE , FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
IDHAYAM INFRAHEIGHTS PVT LTD,DELHI vs DCIT CENTRAL CIRLCE, FARIDABAD
Sh. Satbeer Singh Godara (Judicial Member)
SAVITRI DEVI,NEW DELHI vs ITO WARD 29(2), NEW DELHI
GURDEEP SINGH,DELHI vs MANOJ KUMAR ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -31, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)