ITAT Delhi Bench
80,939 judgments
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ARUN GUPTA, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S FROZEN IRON AND STEEL PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CC-25, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ARAGEN FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Judicial Member)
ARAGEN FOUNDATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Judicial Member)
VAKSONS METAPLAST PVT LTD,DELHI vs PCIT(CENTRAL), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VAKSONS METAPLAST PVT LTD,DELHI vs PCIT(CENTRAL), DELHI
VAKSONS METAPLAST PVT LTD,DELHI vs PCIT(CENTRAL), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
M/S VATSANA TECHNOLOGIES PVT. LTD.,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME TAX, GURGAON
DY. COMMISSIONER OF INCOME TAX, CENTRAL DELHI vs THREE C RESIDENCY PRIVATE LIMITED, SOUTH DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Judicial Member)
HARSH VARDHAN SINGH,NEW DELHI vs PCIT- 12, DELHI , NEW DELLHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHRI RADHA KRISHAN MANDIR TRUST,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(2), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DIAMOND REALCON PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
DIAMOND REALCON PRIVATE LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
INCOME TAX OFFICER, DELHI vs SHRI RAM UDYOG, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, DELHI vs PANKAJ ENTERPRISES PVT. LTD., NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD vs MAHALAXMI LIGHT HOUSE , HAPUR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH_KUMAR U.S. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD vs MAHALAKSHMI LIGHT HOUSE, HAPUR
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
VIMALARJUN TRUST,LUCKNOW vs ACIT, CENTRAL CIRCLE-2, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)