ITAT Delhi Bench
80,939 judgments
PR. COMMISSIONER OFINCOME TAX -21 vs M/S. REMFRY & SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs TUPPERWARE INDIA PVT. LTD.
CASES PERTAINING TO SPL.DIVISION BENCHES
PR COMMISSIONER OF INCOME TAX -21 vs M/S.REMFRY&SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OFLNCOME TAX -21 vs M/S. REMFRY & SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs TUPPERWARE INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -21 vs M/S. REMFRY & SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -21 vs M/S.REMFRY & SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OFINCOME TAX -21 vs M/S.REMFRY&SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs TUPPERWARE INDIA PVT. LTD.
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs TUPPERWARE INDIA PVT. LTD.
ANIL KUMAR HUF,DELHI vs INCOME TAX OFFICER WARD 35(5) , DELHI
TURNER RECREATIONS (P) LTD,DELHI vs ITO WARD 25(3), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER (Assessment Year: 2017-18) Turner Recreations (P) Ltd. Vs. ITO, Ward 25(3) C/o CA Vaibhav Goel 75 Navyug Market 1st Floor, Ghaziabad Uttar Pradesh – 201002 स्थायी लेखासं./जीआइआरसं./PAN/GIR No: AABCT8709K Appellant Respondent Civic Centre New Delhi 110001 Appellant by : Sh. Vaibhav Goel, CA Ms. Swati Jindal, CA Respondent by : Sh. Om Prakash, Sr. DR Date of Hearing 27.11.2025 Date of Pronouncement 05.12.2025 ORDER
CAMBRIDGE CONSTRUCTION (DELHI) PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DANISH,NEW DELHI vs ACIT, CENTRAL CIRCLE-32, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAMITA CHAUDHURI,HARYANA vs INCOME TAX OFFICER-WARD 69(1), DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PRABHA DEVI,SAHARANPUR vs ITO WARD-3(3)(5), SAHARANPUR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Judicial Member)
RAJIV SHARMA,NEHRU PLACE vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ALANKIT ASSIGNMENTS LIMITED, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ALOK KUMAR AGARWAL, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ARUN GUPTA, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
