ITAT Delhi Bench
80,939 judgments
TO CUM PDO PANCHKULA,PANCHKULA vs ITO TDS, KARNA
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
JWS MULTI STATE CO-OPERATIVE HOUSING SOCIETY LIMITED,DELHI vs ITO WARD 60(5), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GUNEET KAUR CHADHA,DELHI vs ITO WARD -12(2), DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
STELLAR CAPITAL SERVICS LTD,DELHI vs PCIT,-7, DELHI
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
DOLPHIN SOFTECH PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-7(2), DELHI
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs PRIYANK SUKHIJA CAFE CONCEPT PRIVATE LIMITED, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs PRIYANK SUKHIJA CAFE CONCEPT PRIVATE LIMITED, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
MUKESH CHANDRA AGRAWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUKESH CHANDRA AGRAWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUKESH CHANDRA AGRAWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 28, DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KAMNA INDUSTRIES PRIVATE LIMITED,NORTH WEST DELHI vs ACIT, ACIT CENTRAL CIRCLE
SHRI M. BALAGANESH (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
DCIT CIRCLE 43(1), NEW DELHI vs CHARU GOEL, DELHI
HOLY CONSULTANCY SERVICES PVT. LTD.,,DELHI vs ITO, WARD-11(2), NEW DELHI
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
NUNHEMS NETHERLANDS B.V.,NAPOLEONSWEG, NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME TAX,, INTERNATIONAL TAXATION, GURGAON
SHRI VIKAS AWASTHY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MASSIMO DUTTI INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-1(1), GURGAON
MITSUI & COMPANY LTD.,NEW DELHI vs ACIT CIRCLE-2(2)(1)(INTERNATIONAL TAXATION), NEW DELHI
ROHIT KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1) DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -21. vs M/S.REMFRY & SAGAR
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
