ITAT Delhi Bench
80,939 judgments
SALEK CHAND SAINI,MEERUT vs ITO, WARD-2(3), MEERUT
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs S S PULSES MANUFACTURING PVT LTD, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHASHI KUMAR MEHTA,SONIPAT vs ITO WARD 4, SONIPAT
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RAM KISHORE SETH,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ACIT, NEW DELHI vs M/S. STONEWELL DEVELOPERS PVT. LTD., NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TARUN SABHARWAL THROUGH ATTORNEY HOLDER RAJNEESH RAHEJ vs ITO, WARD 72(2), DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
RAJNEESH RAHEJA vs ITO, WARD, 72(1), DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
EASTERN BROADCAST SOLUTIONS PVT. LTD & ORS. vs THE COMMISSIONER OF CUSTOMS (IMPORT) & ORS.
ZAINUL RASHEDDIN vs ITO, WARD 60(7)
FREUDENBERG-NOK PVT. LTD. (ERSTWHILE SIGMA FREUDENBERG-NOK PRIVATE LIMITED) vs ADDL. COMMISSIONER OF INCOME TAX, SPECIAL RANGE-8, NEW DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
HUKAM SINGH,GURGAON vs INCOME TAX OFFICER, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
HUKAM SINGH,GURGAON vs INCOME TAX OFFICER, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SYED FARAZ SHERE,GAUTAM BUDH NAGAR vs CIT (APPEALS), NOIDA UTTAR PRADESH
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
HET RAM,CHURU vs ASSESSMENT UNIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
HET RAM,CHURU vs ASSESSMENT UNIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
HET RAM,CHURU vs ASSESSMENT UNIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
HET RAM,CHURU vs ASSESSMENT UNIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
UNNAT BHARAT SOCIAL WELFARE SOCIETY,SHAKARPUR vs CIT (EXEMPTION), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
UNNAT BHARAT SOCIAL WELFARE SOCIETY,SHAKARPUR vs CIT(EXEMPTION), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
XION PROGRESSIVE EDUCATIONAL SOCIETY,GURGAON vs EXEMPTIONS WARD FARIDABAD, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
