ITAT Delhi Bench

PICO DEEPALI OVERLAYS CONSORTIUM,HARYANA vs DCIT CENTRAL CIRCLE 17, DELHI

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DCIT, CENTRAL CIRCLE-13, NEW DELHI vs MAHASHIV METAL AND ALLOYS P.LTD , NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CENTRAL-13, NEW DELHI vs MAHASHIV METAL AND ALLOYS PVT., NEW DELHI

PRESTIGIOUS ENTERPRISES PVT LTD,NEW DELHI vs ACIT CC-18, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ADHISHWAR NIVESH P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, NEW DELHI

SHRI MAHAVIR SINGH, VICE PRESIDENT\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA No.- 568/Del/2019\n[Assessment Year: 2015-16]\nM/s Adhishwar Nivesh Pvt. Ltd.,\n1, Zamrudpur Community Centre,\nKailash Colony,\nNew Delhi- 110048.\nACIT,\nCentral Circle-13,\nVs Room No. 355, 3rd Floor, E-2, ARA\nCentre, Jhandewalan Extn. New\nDelhi-110055.\nPAN- AADCA6451H\nAssessee\nRevenue\nAssessee by\nShri Manoj Kataruka, Adv.\nRevenue by\nMs. Harpreet Kaur Hansra, Sr. DR\nDate of Hearing\n25.09.

VEDANTA NETHERLANDS INVESTMENTS B V vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.

HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE SHAIL JAIN

ARUNA JAIN,UTTAR PRADESH vs DCIT/ACIT, CENTRAL CIRCLE, GHAZIABAD

SHRI S RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)

SOMNATH,FARIDABAD, HARYANA vs ASSESSING OFFICER, FARIDABAD

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

INCOME TAX OFFICER WARD-73(1) , DELHI vs AARBEE INTERNATIONAL LLP, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

RAJESH BATRA,NEW DELHI vs ITO WARD 29(1), DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

RAJESH BATRA,NEW DELHI vs ITO, WARD 29(1), DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.4419, 4420 & 4421/Del/2025 निर्धारणवर्ष/Assessment Years:2012-13, 2014-15 & 2015-16 | SHRI RAJESH BATRA, | बनाम | INCOME TAX OFFICER, | B-96, Shivalik, New Delhi. | Vs. | Ward 29(1), | PAN No.AAHPB4919N | | Delhi. | अपीलार्थी Appellant | | प्रत्यर्थी/Respondent | Assessee by | Shri Lalit Mohan, CA | | Revenue by | Shri Rajesh Kumar Dhanesta, Sr. DR | | सुनवाईकीतारीख / Date of hearing: | 09.

RAJESH BATRA,NEW DELHI vs ITO WARD 29(1), DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

MADAN LAL BHASKAR,FARIDABAD vs ITO WARD 1(3), FARIDABAD

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs GOPAL HITECH INFRA DEVELOPERS PVT. LTD., DELHI

SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

TULIP INFRATECH PVT LTD,GURGAON vs DCIT,CIRCLE-76(1), DELHI

TULIP INFRATECH PRIVATE LIMITED,GURGAON vs DCIT CIRCLE 76(1), DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

GREATWALL MARKETING PVT LTD,DELHI vs ACIT CENTRAL CIRCLE-30, NEW DELHI

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ALLEN PETROCHEMICALS PVT. LTD.,MEERUT vs DCIT, CENTRAL CIRCLE, MEERUT, MEERUT

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

RAJESH GUPTA,DELHI vs ITO WARD-47(1), DELHI

STONEWELL DEVELOPERS PVT.LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-18, JHANDEWALAN EXTN, NEW DELHI

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)