ITAT Delhi Bench
80,939 judgments
BOMBARDIER INC.,QUEBEC, CANADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2), DELHI, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER,WARD 21(1), DELHI vs ROHINI BUILDTECH PRIVATE LIMITED, DELHI
SHRI MAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER , WARD- 5(1), C.R. BUILDING vs BORZE INDIA PRIVATE LIMITED, GAZIPUR, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Judicial Member)
DCIT, CIRCLE- 19(1), NEW DELHI vs MALVINDER MOHAN SINGH, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ERA INFRA SAIDUTTA JV,NOIDA vs CIRCLE 5(1)(1), GB NAGAR, NOIDA
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MANGALAYA BUILDTECH PRIVATE LIMITED,NEW DELHI vs ITO,WARD-16(2), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MAROON ORGANIC FARMING PVT LTD.,DELHI vs ITO,WARD-16(3), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MAHINDER PARKASH,NEW DELHI vs ACIT CIRCLE 44(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI, DELHI
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
MUKESH KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-13, DELHI
MUKESH KUMAR,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13, DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, KANPUR, KANPUR vs MUKESH KUMAR , NEW DELHI
JAVI HOME PRIVATE LIMITED,DELHI vs ACIT CIRCLE 13(2), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MYNTRA INC.,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), INTERNATIONAL TAXATION, NEW DELHI
TOSHIBA ENERGY SYSTEM & SOLUTIONS CORPORATION,JAPAN vs DCIT CIRCLE INTL TAXATION 3(1)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PICO DEEPALI OVERLAYS CONSORTIUM (BY DEEPALI DESIGNS EXHIBITS (P.) LTD.),DELHI vs DCIT, CENTRAL CIRCLE-17, NEW DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)