ITAT Delhi Bench

SMT. SUPROBHA BEHERA SMT. SUPROBHA BEHERA LEGAL HEIR OF LATE SH. BHASKAR BEHERA,NEW DELHI vs ACIT, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

KAVERY BUILDWELL PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ANAND SWAROOP,DELHI vs ITO WARD 60(6), DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SADVIPRA SAMAJ SEVA,NANGLOI, DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

AADYA OVERSEAS PRIVATE LIMITED,. vs ITO WARD 1(1), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

PARVEEN BATRA,JAIPUR vs CIRCLE - 3(1)(1), MUZAFFARNAGAR, MUZAFFARNAGAR

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

UMAR DARAJ,MEERUT vs ITO WARD-1(2)(4), MEERUT

DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI

ITO, WARD 21(1), NEW DELHI, NEW DELHI vs RUPTEX MINERAL WATER PRIVATE LIMITED , NEW DELHI

DCIT, DELHI vs MKF LOGISTICS PVT LTD, DELHI

ASHOK KUMAR,DELHI vs CC, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

AAKANKSHA GUPTA,DELHI vs ITO WARD 69(1), NEW DELHI, DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

QUALCOMM INCORPORATED,SAN DIEGO, CALIFORNIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

QUALCOMM INCORPORATED,SAN DIEGO, CALIFORNIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

GURUCHARAN SINGH HORA,RAIPUR vs DCIT,CENTRAL CIRCLE-8, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

OUTSYSTEMS SINGAPORE PTE. LTD.,SINGAPORE vs DCIT CIRCLE 2(2)(2) (INTERNATIONAL TAXATION), NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAM MANOHAR KUMAR,DELHI vs ITO WARD-2(2), GHAZIABAD

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAMSONS AQUA LIMITED,HARYANA vs ASSESSING OFFICER, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Judicial Member)

RAMSONS AQUA LIMITED,HARYANA vs ASSESSING OFFICER, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Judicial Member)

INCOME TAX OFFICER, CIVIC CENTRE vs RAGHU VYAS, LAJPAT NAGAR

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)