ITAT Delhi Bench
80,939 judgments
A2Z WASTE MANAGEMENT (BADAUN) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
A2Z WASTE MANAGEMENT (BADAUN) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
A2Z WASTE MANAGEMENT (BADAUN) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
A2Z WASTE MANAGEMENT (BADAUN) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
UNIPATCH RUBBER LIMITED,DELHI vs DCIT/ACIT, CIRCLE 25(1), DELHI, DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
SHYAMLAL,NOIDA vs INCOME TAX OFFICER, WARD 5(3)(4), GAUTAM BUDH NAGAR
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
B.B. NIGADE AND SONS AND UMA CONSTRUCTIONS JV,KOLHAPUR vs TDS GHAZIABAD, TDS CPC GHAZIABAD
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
EWA EMPOWERED WOMENS ASSOCIATION,DELHI vs WARD EXEMPT 1(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
LATE MR. NASEEM AHMAD,DELHI vs COMMISSIONER OF INCOME TAX(APPEALS), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PANKAJ GUPTA(HUF), DELHI
Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PANKAJ GUPTA HUF, DELHI
Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PARUL BANSAL, DELHI
Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs PARUL BANSAL, DELHI
Sh. Yogesh Kumar US, Judicial Member & Sh. Naveen Chandra (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs RAKESH ARORA, DELHI
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
SETH ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-32, NEW DELHI, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)