ITAT Delhi Bench
80,939 judgments
SHANO EXPORTS PVT. LTD. vs INCOME TAX OFFICER WARD 23 (1) DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
RADHIKA BAHADUR,NEW DELHI vs ACIT,CIRCLE INT. TAXATION 1(1)(2), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
INCOME TAX OFFICER, ITO, DELHI vs IBRASA MOTELS & RESORTS PRIVATE LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
KRISHNA DEVI,REWARI vs INCOME TAX OFFICER, REWARI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
CANOPY NIRMANS (P) LTD. (NOW AMALGAMATED WITH TERRA REALCON (P) LTD.),NEW DELHI vs ITO WARD 25(2), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
MUNISH KUMAR AGGARWAL,NEW DELHI vs ITO WARD 36(1), NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs SUN SATELLITE TOWERS PVT. LTD., NEW DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
RAJENDARA KUMAR DHAR,NEW DELHI vs INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH, NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ICONS OUTDOOR PRIVATE LIMITED,GREATER KAILASH PART-I,DELHI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 12(1), NEW DELHI., DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
AVL TECHNICAL CENTRE PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-3(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member), MRS. RENU JAUHRI (Accountant Member)
MICROSOFT CORPORATION (INDIA) PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
AKC RETAILERS PRIVATE LIMITED vs INCOME TAX OFFICER & ANR.
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs JOTINDER STEELS AND TUBES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
JAVI HOME PRIVATE LIMITED,DELHI vs ASSESSING OFFICER, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
FATEH STEEL METAL WORKS,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
MOHD AYYUB,DELHI vs INCOME TAX OFFICER, WARD-28(1), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SPORTSEED FOUNDATION,DELHI vs ITO WARD 2(2), DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SPORTSEED FOUNDATION,DELHI vs ITO WARD EXEMPTION 2(2), DELHI
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASCOT HOTELS AND RESORTS PVT LTD,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
A2Z WASTE MANAGEMENT (BADAUN) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
