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ITAT Delhi Bench

80,939 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI, I.P.ESTATE, NEW DELHI vs BHARTIYA SAMRUDHHI FINANCE LIMITED, STREET KOTI, HYDERABAD

ITA 3491/DEL/2023[2017-18]Status: Disposed12/12/2025AY 2017-18

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

BHARTIYA SAMRUDDHI FINANCE LIMITED,NEW DELHI vs DCIT, CIRCLE- 4(2), C.R. BUILDING, DELHI

ITA 3477/DEL/2023[AY 2017-18]Status: Disposed12/12/2025

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

CORTEVA AGRISCIENCE SEEDS PVT. LTD.(FORMERLY KNOWN AS PHI SEEDS PRIVATE LIMITED),TELANGANA vs ACIT, CIRCLE-4(2), NEW DELHI

ITA 1422/DEL/2023[2016-17]Status: Disposed12/12/2025AY 2016-17

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

DCIT CIRCLE 4(2), NEW DELHI vs BHARTI HEXACOM LTD., DELHI

ITA 1113/DEL/2023[2019-20]Status: Disposed12/12/2025AY 2019-20

DCIT CIRCLE 4(2), NEW DELHI vs BHARTI HEXACOM LTD., DELHI

ITA 1112/DEL/2023[2018-19]Status: Disposed12/12/2025AY 2018-19

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT CIRCLE-4(2), NEW DELHI vs BHARTI HEXACOM LTD., DELHI

ITA 1111/DEL/2023[2017-18]Status: Disposed12/12/2025AY 2017-18

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT CIRCLE 4(2), NEW DELHI vs BHARTI HEXACOM LTD., DELHI

ITA 1110/DEL/2023[2016-17]Status: Disposed12/12/2025AY 2016-17

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT, CC-26, DELHI vs JAI MAA BHAWANI OVERSEAS PVT. LTD., DELHI

ITA 228/DEL/2022[2012-13]Status: Disposed12/12/2025AY 2012-13

SH. M BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

ACIT, CENTRAL CIRCLE-26, DELHI vs JAI MAA BHAWANI OVERSEAS PVT. LTD. , DELHI

ITA 193/DEL/2022[2013-14]Status: Disposed12/12/2025AY 2013-14

SH. M BALAGANESH, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

SRF LIMITED ,DELHI vs ACIT, CIRCLE-10(1), DELHI

ITA 1449/DEL/2022[2018-19]Status: Disposed12/12/2025AY 2018-19

SRF LIMITED,NEW DELHI vs ACIT, CIRCLE-10(1), DELHI

ITA 1448/DEL/2022[2017-18]Status: Disposed12/12/2025AY 2017-18

ACIT CIRCLE, REWARI vs FLEXPACK TECHNOLOGIES PVT LTD, REWARI

ITA 536/DEL/2020[2013-14]Status: Disposed12/12/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, CIRCLE-2, NOIDA vs NOIDA SPECIAL ECONOMIC ZONE AUTHORITY, NOIDA

ITA 6732/DEL/2018[2012-13]Status: Disposed12/12/2025AY 2012-13

SHRIPAWAN SINGH, JUDICIAL MEMBER AND SHRIBRAJESH KUMAR SINGH (Accountant Member)

NOIDA SPECIAL ECONOMIC ZONE AUTHORITY,NOIDA vs DCIT, CIRCLE-2, NOIDA

ITA 6541/DEL/2018[2012-13]Status: Disposed12/12/2025AY 2012-13

SHRIPAWAN SINGH, JUDICIAL MEMBERAND SHRIBRAJESH KUMAR SINGH (Accountant Member)

NOIDA SPECIAL ECONOMIC ZONE AUTHORITY,NOIDA vs DCIT, CIRCLE-2, NOIDA

ITA 6540/DEL/2018[20101-11]Status: Disposed12/12/2025

SHRIPAWAN SINGH, JUDICIAL MEMBERAND SHRIBRAJESH KUMAR SINGH (Accountant Member)

COSMO FILMS LTD.,NEW DELHI vs DCIT, CIRCLE- 6(2), NEW DELHI

ITA 7849/DEL/2017[2013-14]Status: Disposed12/12/2025AY 2013-14

SHRI S.RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

SRF LIMITED,NEW DELHI vs DCIT, CIRCLE- 1, LTU, NEW DELHI

ITA 4539/DEL/2017[2013-14]Status: Disposed12/12/2025AY 2013-14

SRF LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 80/DEL/2016[2011-12]Status: Disposed12/12/2025AY 2011-12

SMS INDIA PRIVATE LIMITED vs ASSESSMENT UNIT INCOME TAX DEPARTMENT

W.P.(C)/4178/202511/12/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

CHANDA MARWAH vs INCOME TAX OFFICER TDS WARD 77(3), NEW DELHI & ORS.

W.P.(C)/17345/202511/12/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR