ITAT Delhi Bench
80,939 judgments
AKM ASSOCIATES,UTTAR PRADESH vs ITO WARD - 2(3), UTTAR PRADESH
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SALWAN EDUCATION TRUST,NEW DELHI vs DCIT, EXMP 2(1), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA No.5275/Del/2024\n[Assessment Year: 2018-19]\nSalwan Education Trust,\nSalwan Schools Campus, PT\nGirdhari Lal Salwan Marg,\nRajinder Nagar,\nNew Delhi-110060,\nPAN- AACTS9741A\nAssessee\nVs\nDCIT,\nExemption 2(1),\nDelhi,\n24th floor, civic centre,\nNew Delhi-110002.\nRevenue\nAssessee by\nShri Navneet Jerath, CA\nRevenue by\nShri Manish Gupta, Sr. DR\nDate of Hearing\nDate of Pronouncement\
DCIT, CIRCLE 4(2), NEW DELHI vs M/S BHARTI TELEMEDIA LTD, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BHARTI TELEMEDIA LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ITO WARD - 13(1), C.R. BUILDING vs J L G DEVELOPERS LIMITED, JANPATH
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs MS BHARTI TELEMEDIA LTD, NEW DELHI
AMIT SINGHAL,DELHI vs NFAC DELHI, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BALKAR SINGH,GURGOAN vs INCOME TAX OFFICER (ITO) 1(3) GURGAON, GURGOAN
SWATCH GROUP (INDIA) RETAIL PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI
TATA STEEL LIMITED (SUCCESSOR OF ANGUL ENERGY LIMITED),DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI
Ms. MADHUMITA ROY, JUDICIAL MEMBER\nAND\nSMT. RENU JAUHRI, ACCOUNTANT MEMBER\nITA No. 4171/DEL/2024\nAssessment Year: 2020-21\nM/s Tata Steel Limited\n[Successor of Angul Energy Limited]\nBombay House-24,\nHomi Mody Street Fort,\nMumbai-400001.\nPAN: AACCB 7445 Η\nAPPELLANT\nAssessee represented by\nDepartment represented by\nDate of hearing\nDate of pronouncement\nVs\nACIT, Circle-1(1),\nNew Delhi.\nRESPONDENT\nMs. Kavita Jha, Sr. Adv. &\nSh. Akash Shukla, Adv.\nSh. S.K. Jadhav, CIT(DR)\n1
QUADRA INFRATEL SYNERGIES PVT LTD,DELHI vs ACIT, CENTRAL CIRCLE 4, DELHI, JHANDEWALAN
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
INCOME TAX OFFICER, WARD 46(1), NEW DELHI, NEW DELHI vs MAM RAJ CHUNNI LAL EXIM, NEW DELHI
JEKPL PVT. LTD. (ERSTWHILE JUBILANT ENERGY (KHARSANG) PVT LTD),NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI, NEW DELHI
JEKPL PRIVATE LIMITED (ERSTWHILE JUBILANT ENERGY (KHARSANG) PVT LTD),NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI, NEW DELHI
AJIT BATRA,DELHI vs ITO, CIVIC CENTER
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 15, NEW DELHI vs DEEPTI AGRAWAL, NEW DELHI
SHRI S RIFUAR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
AMARJIT MEHTA,DELHI vs ACIT,CENTRAL RANGE-8, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
AMARJIT MEHTA,DELHI vs ACIT, CENTRAL RANGE-8, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
AJAY KUMAR,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-1(2), MUZAFFARNAGAR
K.D.P. INFRASTRUCTURE PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD, UTTAR PRADESH
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)