ITAT Delhi Bench
80,939 judgments
VISHAL CHITKARA ,NEW DELHI vs DCIT, DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
HALDIRAM SNACKS PRIVATE LIMITED,HARYANA vs PCIT (CENTRAL), DELHI-3, NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TARUN KUMAR SAHAY(HUF),DELHI vs PCIT(CENTRAL)-3, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ALKA AGARWAL,DELHI vs PCIT(CENTRAL)-3, DELHI
MUKESH KUMAR,GHAZIABAD vs INCOME TAX OFFICER WARD 2(1)(3), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHABNAM BHARATINDER SINGH,NEW DELHI vs DCIT, CENTRAL CIRCLE-32, DELHI
SHABNAM BHARATINDER SINGH,DELHI vs DCIT,CENTRAL CIRCLE-32, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GLORIOUS INFORMATICS PRIVATE LIMITED,NEW DELHI vs ITO WARD 10(1), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER (Assessment Year:2016-17) Glorious Informatics Vs. ITO, Ward 10(1) Private Limited C.R Building, IP Estate H-334, Ground Floor, New Delhi – 110002 New Rajender Nagar, New Delhi 110060 स्थायीलेखासं./जीआइआरसं./PAN/GIR No: AADCG1178P Appellant Respondent Appellant by : Sh. Prince Bansal, CA Respondent by : Sh. Rajesh Kumar Dhanesta, Sr. DR Date of Hearing 12.11.2025 Date of Pronouncement 12.12.2025 Page 2 Glorious I
VINOD KUMAR GOYAL,FARIDABAD vs INCOME TAX OFFICER, DELHI
C.J. MANGALIWALA DHARMARTH TRUST,HISAR vs CIT,(EXEMPTION), CHANDIGARH
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JASMINA TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SURENDER SINGH SANGWAN,DELHI vs ITO WARD-4, SONIPAT
MR. BHAGWAN DAS,SAMBHAL vs ITO -2(5), CHANDAUSI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BAHADUR NAGAR,NEEMKA, FARIDABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, FARIDABAD, HARYANA
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NOIDA vs ANKUR MITTAL, GREATER NOIDA
BHARTI TELEMEDIA LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
NIRVAZA ENTERPRISES PRIVATE LIMITED,DELHI vs ASSIST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-29, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NIRVAZA ENTERPRISES PRIVATE LIMITED,DELHI vs ASSIST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 29, NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASLAM ,KHURJA vs INCOME TAX OFFICER , DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
