ITAT Delhi Bench
80,939 judgments
SUNIL KUMAR NARANG,FATEHABAD vs PR, CIT, ROHTAK
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
COMPUNNEL TECHNOLOGY INDIA (P) LTD,NOIDA vs ACIT CIRCLE-4(2), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DBG LEASING AND HOUSING LTD.,,NEW DELHI vs ITO-7(1), NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT\nAND\nSHRI KRINWANT SAHAY, ACCOUNTANT MEMBER\nITA No. 8308/Del/2019\nAsstt. Year: 2008-09\nDBG LEASING AND HOUSING LTD., VS\nC-88, GALI NO. 8, JYOTI COLONY,\nSHAHDARA, DELHI – 110 032\n(PAN: AAACD0473F)\n(Appellant)\nITO, Ward 7(1), NEW DELHI\n(Respondent)\nAppellant by :\nShri Ved Jain, Adv., Ms. Uma Upadhyay, CA\nRespondent by:\nMs. Harpreet Kaur Hansra, SR. DR\nDate of Hearing\n16.09.2025\nDate of Pronouncement\n16.09.2025\nORDER\nPER MAHAVIR SINGH (Vic
RAHUL NATH,NEW DELHI vs DCIT CIRCLE-26(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ACIT CIRCLE-26(1), NEW DELHI vs RAHUL NATH, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ITO, WARD- 18(1), NEW DELHI vs NCR VEHICLES PVT. LTD., NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
M/S. MAHLE FILTERS SYSTEMS (INDIA) LTD.,NEW DELHI vs DCIT, NEW DELHI
DCIT, NEW DELHI vs M/S MAHLE FILTER SYSTEMS (INDIA) PVT. LTD.,, NEW DELHI
PR. COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs DEEPAK KUMAR AGGARWAL
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -7 vs STERIA INDIA PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs R.J. CORP. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs DEEPAK KUMAR AGGARWAL
TELSTRA SINGAPORE PTE LTD,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
GAUTAM GAJABHAI KANJIA,MUMBAI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT, SHRI NAVEEN CHANDRA (Accountant Member)
RAMNIWAS SHARMA,DELHI vs DCIT CIRCLE 2(1), GAZIABAD
ANCHOR ALLOYS (P) LTD ,NEW DELHI vs ACIT CENTRAL CIRCLE-II, FARIDABAD
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
BLUE BREEZE TRADING LLP ,DLEHI vs DCIT CENTRAL CIRCLE -27, DELHI
EAST END APARTMENTS CGHS LTD,DELHI vs ITO, WARD 60(1), DELHI
SAS FASHIONS P. LTD.,NEW DELHI vs DCIT, CIRCLE-22(2), NEW DELHI
HARYANA POWER GENERATION LIMITED,PANCHKULA vs INCOME TAX OFFICER (TDS), KARNAL
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
