ITAT Delhi Bench
80,939 judgments
RISHU NANDWANI,GHAZIABAD vs ITO WARD 5(3)(2), GAUTAM BUDH NAGAR
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.4671 & 4672/Del/2025 निर्धारणवर्ष/Assessment Year: 2012-13 RISHU NANDWANI, Vs. COMMISSIONER OF INCOME TAX, (DDIT/ADIT (Int. Tax), Room No.602, S/o Shri Arun Kumar Nandwani, 6th Floor, Aayakar Bhawan, A-2D, Flat No.2A, Extn.-4, 13th Floor, GC Grand, Vaibhav Khand, Indirapuram, Ghaziabad. ΡΑΝ ΝΟ.ΑΕΚPN7070D Sector-24, Gautambudh Nagar, Noida, Uttar Pradesh. अपीलार्थी Appellant प्रत्यर्थी/Respo
RISHU NANDWANI,GHAZIABAD vs ITO WARD 5(3)(2), NOIDA
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
H.P. AND SONS,DELHI vs ITO WARD 47(4), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
RAJU RANA,PANIPAT vs COMMISSIONER OF INCOME TAX (APPEALS), PANIPAT
SRIRAMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
OMPRAKASH,BULANDSHAHR vs ITO , BULANDSHAHR
ANIL KUMAR,GURGAON vs ITO, WARD 1(1), GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DAP BUILDCON PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
NAGENDRA SINGH,GHAZIABAD vs ITO WARD-2(3)(4), HAPUR
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
AVG LOGISTICS LIMITED,NEW DELHI vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU, BENGALURU
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
BRIJESH KUMAR GOSWAMI,DELHI vs ITO WARD-36(2), DELHI
TRIPURA BAMBU AND CANE DEVELOPMENT CENTRE,DELHI vs INCOME TAX OFFICER, EXEMP WARD 2(3), DELHI, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ANUVU UK OPERATIONS LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAX 1(1)(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
INCOME TAX OFFICER, NEW DELHI vs DELHI FOODSTECH PRIVATE LIMITED, KARAMPURA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
INCOME TAX OFFICER, ITO, NEW DELHI vs AMBADEEP INFRASTRUCTURE PRIVATE LIMITED, SRIVASTVA MARKET
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MOHAN EXPORT (INDIA) PVT LTD,DELHI vs DCIT,CIRCLE-17(2), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
APNA JAHAN CHARITABLE TRUST,NEW DELHI vs ITO, WARD- EXEMPTION 1(1), DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
APNA JAHAN CHARITABLE TRUST,DELHI vs CIT EXEMPTION, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
INCOME TAX OFFICER, GURGAON vs ANIL KUMAR, GURGAON
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
LL GLOBAL, INC,USA vs ACIT CIRCLE INTL. TAXATION 2(2)(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
LL GLOBAL INC.,UNITED STATES vs ACIT, CIRCLE INTERNATIONAL TAXATION-2(2)(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)