ITAT Delhi Bench
80,939 judgments
CNB FINWIZ PRIVATE LIMITED,DELHI vs ACIT, CIRCLE-6(1), DELHI
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
MEETA GHOSH,GURGAON vs ITO WARD 2(5), GURGAON
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
RUCHIE MITTAL,DELHI vs DCIT CC-1, FARIDABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
JHP PLOYMERS,C/O AKUL AGARWAL AND ASSOCIATES vs INCOME TAX OFFICER, VISHWAS BHAWAN, IP ESTATE
PRADEEP GUPTA,NEW DELHI vs DCIT,CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
SURESH KUMAR GUPTA,DELHI vs DCIT,CENTRAL CIRCLE, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
CINEPOLIS INDIA PVT. LTD.,GURGAON vs ITO WARD - 1(1), NEW DELHI
Ms. MADHUMITA ROY (Judicial Member), Ms. RENU JAUHRI (Accountant Member)
ITO WARD - 18(3), NEW DELHI vs SAMKIKSHA MAHAJAN, NEW DELHI
PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs CHETAN GUPTA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PREMIUM COMPOSTOS INDIA PRIVATE LIMITED,NEW DELHI vs ACIT-CC-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
PREMIUM POLYFILM PRIVATE LIMITED,NEW DELHI vs ACIT-CC-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
PREMIUM POLYFILM PRIVATE LIMITED,NEW DELHI vs ACIT-CC-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
PREMIUM POLYFILM PRIVATE LIMITED,NEW DELHI vs ACIT-CC-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
PREMIUM POLYFILM PRIVATE LIMITED,NEW DELHI vs ACIT-CC-32, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
POONAM SODHI,GURGAON vs ITO, GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
VIKAS KUMAR DOGRA,DELHI vs ASSESSING OFFICER WARD 4(5), GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
SHEFALI MANSINGH ,UTTAR PRADESH vs ITO, WARD-5(3)(4), UTTAR PRADESH
SHRI VIKAS AWASTHY (Judicial Member)
SUNDER SINGH,GOHANA vs ITO, WARD - 4, SONIPAT, SONIPAT
SHRI VIKAS AWASTHY (Judicial Member)
CAR-O-LINER INDIA PVT. LTD.,DELHI vs PCIT-1 ASSESSING OFFICER, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)
ANIL BANSAL,DELHI vs ITO WARD 54(1) , DELHI
SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)