ITAT Delhi Bench
80,939 judgments
RMS DIVERSIFIED PVT. LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-1, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RMS DIVERSIFIED PVT. LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-1, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ELI LILLY AND COMPANY (INDIA) PRIVATE LTD. ,HARYANA vs ACIT CIRCLE-1(1), HARYANA
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT CIRCLE-14(2), NEW DELHI vs MEENU SHUKLA, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
BRAWNY NIVESH P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M. SONS GEMS N JEWELLERY PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SPECTRIS TECHNOLOGIES PVT. LTD.,GURGAON vs ACIT, NEW DELHI
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 vs BORGWARNER EMISSIONS SYSTEMS INDIA PRIVATE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-1 vs APL APOLLO TUBES LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MANISH GUPTA,GURGAON vs ITO WARD 2(4), GURGAON
SHRI VIKAS AWASTHY (Judicial Member)
DCIT, DELHI vs SEPHAN LUBRICANTS PRIVATE LIMITED, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
KAILASH CHAND SINGHAL, (THROUGH LEGAL HEIR), ABHISHEK SINGHAL ,GHAZIABAD, UTTAR PRADESH vs INCOME TAX OFFICER, WARD 2(1)(3) , GHAZIABAD
SHRI VIKAS AWASTHY (Judicial Member)
STERLITE INTERLINKS LIMITED,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-22(2), NEW DELHI
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
PRASHANT SETHI,DELHI vs ITO WARD 36(1), NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), MS RENU JAUHRI (Accountant Member)
TRISHUL HOMES & INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
TRISHUL HOMES & INFRASTRUCTURE PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-31 , DELHI
MAHINDRA JOSHI AND SONS HUF,DELHI vs INCOME TAX OFFICER , DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
AMAR PAL SINGH,NOIDA GAUTOM BUDDH NAGAR vs ITO, WARD 1(1) NOIDA, NOIDA GBN U.P
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
