ITAT Delhi Bench
80,939 judgments
SMT. SUCHITA GOYAL,DELHI vs PCIT,-15, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
ROYALUX LIGHTING LLP,DELHI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MR. BIPIN AGARWAL,DELHI vs ACIT,CENTRAL CIRCLE-2, NOIDA
PUBLIC POLITICAL PARTY,DELHI vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
UMA STRIPS LIMITED,DELHI vs ACIT, CIRCLE-27(1), DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SHREE KRISHNA JANMASHTMI MAHOTSAV SAMITI,DELHI vs INCOME TAX OFFICER EXEMPTION WARD 2(1), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHAILESH KUMAR,MEERUT vs ACIT, CENTRAL CIRCLE, MEERUT
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GOURAV CHAND MITTAL,. vs ITO WARD 1(3), FBD, .
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRISTINE MEGA LOGISTICS PARK PVT. LTD.,DELHI vs DCIT CIRCLE- 19(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JAGDAMBA PETROLEUM INDIA PVT LTD,NEW DELHI vs DCIT,CENTRAL CIRCLE-2, GURGAON
SHRI C.N. PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAGDAMBA PETROLEUM INDIA (P) LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-2, GURGAON
SHRI C.N. PRASAD (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MARELLI UM ELECTRONIC SYSTEMS PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX/ ASSESSMENT UNIT, INCOME TAX DEPARTMENT , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
VISHAL SINGHAL,GHAZIABAD vs ITO,WARD 2(2)(1), GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GIAN GUPTA,NEW DELHI vs ACIT, CIRCLE- 33(1), NEW DELHI, NEW DELHI
SHRIMAHAVIR SINGH, HONʼBLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
DCIT CENTRAL CIRCLE-1, NOIDA vs RMS DIVERSIFIED PVT. LTD., DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DCIT CENTRAL CIRCLE-1, NOIDA vs RMS DIVERSIFIED PVT. LTD.,, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RMS DIVERSIFIED PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RMS DIVERSIFIED PVT.LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
