ITAT Delhi Bench
80,939 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3, DELHI vs PANKAJ GOEL, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BIR SINGH,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ATUL AGNIHOTRI,DELHI vs INCOME TAX OFFICER, DELHI
JAMALUDDIN S/O SHRI CHUNIR AHMED,GHAZIABAD vs ITO WARD 1(3), GHAZIABAD
JAMALUDDIN, GHAZIABAD vs ITO WARD-1(3), GHAZIABAD
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), C.R BUILDING, ITO NEW DELHI vs M M HEALTHCARE LTD., PUSHPANJALI, EAST DELHI, ANAND VIHAR, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
PURUSHUTTAM LAL SONI,DELHI vs ACIT CENTRAL CIRCLE-14, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PURUSHTTAM LAL SONI,DELHI vs ACIT, CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HADDOCK PROPBUILD PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD - 11 (1), NEW DELHI, NEW DELHI
PUBLIC POLITICAL PARTY,DELHI vs DCIT, CENTRAL CIRCLE 31, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, CENTRAL CIRCLE 31, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
PUBLIC POLITICAL PARTY,DELHI vs DCIT, CENTRAL CIRCLE 31, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY GOTHWAL CONSTRUCTIONS PVT LTD,DELHI vs DCIT,CIRCLE-74(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)