ITAT Delhi Bench
80,939 judgments
VIKRANT,SHAMLI vs INCOME TAX OFFICER, WARD-3(1)(4), SHAMLI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
VIKRANT,SHAMLI vs INCOME TAX OFFICER, WARD-3(1)(4), SHAMLI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
SNEHI EDUCATION SOCIETY,. vs CIT(E), DELHI , .
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SNEHI INTERNATIONAL ,. vs CIT(E), DELHI , .
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NAMAH SHIVAYA MARKETING PVT LTD,NEW DELHI vs ITO WARD 18(1), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
JAI PARKASH FOOD PRODUCTS,DELHI vs ITO WARD 36(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
JAI PARKASH FOOD PRODUCTS,DELHI vs ITO WARD 36(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
UNIHEAL HEART CARE FOUNDATION,GURGAON vs AO WARD EXEMPTION, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
UNIHEAL HEART CARE FOUNDATION,GURGAON vs AO WARD EXEMPTION, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
UNIHEAL HEART CARE FOUNDATION,GURGAON vs AO WARD EXEMPTION, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
UNIHEAL HEART CARE FOUNDATION,GURGAON vs AO WARD EXEMPTION, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, DELHI vs KOMAL PRASAD SINGHAL, DELHI
NAVEEN GUPTA,NEW DELHI vs ACIT -34(1) , DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
GEHNA IMPEX PVT. LTD.,DELHI vs JCIT OSD CENTRAL CIRCLE-27, DELHI
SHRIMAHAVIR SINGH, HONʼBLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
SANJAY TYAGI,DELHI vs CIT APPEAL, DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
TARMO IT SERVICES,FARIDABAD vs ACIT CIRCLE-2(1), FARIDABAD
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
KAPSONS ENGINEERS PVT. LTD.,GURGAON vs DCIT, CIRCLE- 13(1), DELHI
SHRIMAHAVIR SINGH, HON'BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
ARVIND SAROHA,DELHI vs ITO WARD 65(3),, NEW DELHI
SHRIMAHAVIR SINGH, HONʼBLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
OPTUS DEVELOPERS PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-32, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
OPTUS DEVELOPERS PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-32, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)