ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX-1), NEW DELHI vs EXL SERVICE.COM INC (PRESENTLY KNOWN AS EXL SERVICE COM LLC)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP
PR. COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs M/S VATIKA LIMITED
PR. COMMISSIONER OF INCOME TAX (CENTRAL), GURUGRAM vs VATIKA LIMITED
INCOME TAX OFFICER, WARD-44(1), DELHI, DELHI vs SAVITA AGGARWAL, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
RAKESH GARG,INDORE vs ITO 4(3), INDORE
SHRI VIKAS AWASTHY (Judicial Member)
GEETA BEHL,DELHI vs ITO WARD 30(1), DELHI
SHRI PAWAN SINGH (Judicial Member)
ADESH KUMAR GUPTA,DELHI vs INCOME TAX OFFICER, WARD 62(1), DELHI, DELHI
SHRI PAWAN SINGH (Judicial Member)
PREM PARKASH GUPTA ,DELHI vs ITO WARD 50(5) , NEW DELHI
SHRI PAWAN SINGH (Judicial Member)
RAMESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RAMESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RAMESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SAT NARAIN SHARMA,ROHTAK vs WARD 2, ROHTAK
SHRI PAWAN SINGH (Judicial Member)
BANSAL INDUSTRIES,HANSI vs ITO WARD 1 HISSAR, HISSAR
BANSAL INDUSTRIES,HANSI vs ITO WARD 1 HISSAR, HISSAR
MILANI CULTURAL & WELFARE ASSOCIATION,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
MILANI CULTURAL AND WELFARE ASSOCIATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
VIKRANT,SHAMLI vs INCOME TAX OFFICER, WARD-3(1)(4), SHAMLI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
VIKRANT,SHAMLI vs INCOME TAX OFFICER, WARD-3(1)(4), SHMALI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
VIKRANT,SHAMLI vs INCOME TAX OFFICER, WARD-3(1)(4), SHAMLI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
