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ITAT Delhi Bench

80,939 judgments

DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ANKUR GUPTA HUF, NEW DELHI

ITA 3626/DEL/2025[2014-15]Status: Disposed18/12/2025AY 2014-15

the Tribunal.

DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs BASHESHAR DAYAL HUF, NEW DELHI

ITA 3625/DEL/2025[2015-16]Status: Disposed18/12/2025AY 2015-16

the Tribunal.

DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs BASHESHAR DAYAL HUF, NEW DELHI

ITA 3624/DEL/2025[2014-15]Status: Disposed18/12/2025AY 2014-15

the Tribunal.

SANJAY AHUJA,NEW DELHI vs COMMISSIONER OF INCOME TAX, DELHI

ITA 860/DEL/2024[2017-18]Status: Disposed18/12/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member)

SHIVI SRIVASTAVA,UTTAR PRADESH vs DCIT OR ADIT (INT. TAX), NOIDA

ITA 2681/DEL/2024[2018-19]Status: Disposed18/12/2025AY 2018-19

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

CORTEVA AGRISCIENCE SEEDS PVT LTD TAX (FORMERLY KNOWN AS PHI SEEDS PVT LTD.),TELANGANA vs ACIT, CIRCLE 19(1) , NEW DELHI

ITA 2575/DEL/2022[2018-19]Status: Disposed18/12/2025AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2703/DEL/2017[2013-14]Status: Disposed18/12/2025AY 2013-14

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2702/DEL/2017[2012-13]Status: Disposed18/12/2025AY 2012-13

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2701/DEL/2017[2011-12]Status: Disposed18/12/2025AY 2011-12

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2700/DEL/2017[2010-11]Status: Disposed18/12/2025AY 2010-11

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2699/DEL/2017[2009-10]Status: Disposed18/12/2025AY 2009-10

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, NEW DELHI vs M/S. ORRIS INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 2698/DEL/2017[2008-09]Status: Disposed18/12/2025AY 2008-09

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2255/DEL/2017[2013-14]Status: Disposed18/12/2025AY 2013-14

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2254/DEL/2017[2012-13]Status: Disposed18/12/2025AY 2012-13

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2253/DEL/2017[2011-12]Status: Disposed18/12/2025AY 2011-12

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2252/DEL/2017[2010-11]Status: Disposed18/12/2025AY 2010-11

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2251/DEL/2017[2009-10]Status: Disposed18/12/2025AY 2009-10

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

M/S. ORRIS INFRASTRUCTURE PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 2250/DEL/2017[2008-09]Status: Disposed18/12/2025AY 2008-09

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAX-1), NEW DELHI vs M/S EXL SERVICE.COM INC (PRESENTLY KNOWN AS EXL SERVICE COM LLC)

ITA/749/202517/12/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION-1), NEW DELHI vs EXL SERVICE.COM INC (PRESENTLY KNOWN AS EXL SERVICE COM LLC)

ITA/748/202517/12/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR