ITAT Delhi Bench
80,939 judgments
VIR SINGH,KHURJA vs ITO, WARD 3(3), BULANDSHAHR, BULANDSHAHR
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
DEVENDER,ALWAR vs INCOME TAX OFFICER, REWARI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
DEVENDER,ALWAR vs ITO, REWARI
PAWAN KUMAR SHARMA,DELHI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 60(1), DELHI, DELHI
PAWAN KUMAR SHARMA,DELHI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 60(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
PERSONAL TRUST INJURY FOR RAMEEZ AHMAD,DELHI vs ASSESSING OFFICER, TRUST WARD, CIVIC CENTER, NEW DELHI
RAM KUMAR GUPTA,DELHI vs ITO WARD 45(1), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.4531/Del/2025 निर्धारणवर्ष/Assessment Year: 2015-16 | | | बनाम | NFAC (NATIONAL FACELESS | | :---------------- | :---------------- | :----- | :--------------------------------------------------------------------------------------------- | | RAM KUMAR GUPTA, | R/0 4641/14, Jai Mata Market, Tri Nagar, Ganesh Pura, Ram Pura, Delhi. PAN No.AAPPG5870B | Vs. | APPEAL CENTRE), Ward 45(1), Civic Cen
KAPIL KUMAR VARSHNEY,SAMBHAL vs ITO WARD 2(5), CHANDAUSI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
ANUJ KUMAR JAIN,GURUGRAM vs DCIT, CIRCLE-1(1), GURUGRAM
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
HARINDER BIR SINGH LAMBA,DELHI vs DCIT CIRCLE 52(1), DELHI, DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
AMIT JAIN,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD - 3(1)(1), MUZAFFARNAGAR
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
BSST INDIA PRIVATE LIMITED,GHAZIABAD vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
SONAL TANEJA,NEW DELHI vs JOINT COMMISSIONER OF INCOME TAX, DELHI
DCIT, CENTRAL CIRCLE-3, NEW DELHI, NEW DELHI vs RENU SINGH, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AJIT FOUNDATION,FARIDABAD vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
INCOME TAX OFFICER, CHARKHI DADRI vs RAMBIR, CHARKHI DADRI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
RAJNISH KUMAR SHARMA,MEERUT vs ASSESSING OFFICER, MEERUT
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ANISHA GUPTA, NEW DELHI
the Tribunal.
DCIT, CENTRAL CIRCLE-28 NEW DELHI, NEW DELHI vs ANISHA GUPTA, NEW DELHI
the Tribunal.
DCIT, CENTRAL CIRCLE-28 NEW DELHI, NEW DELHI vs ANKUR GUPTA HUF, NEW DELHI
the Tribunal.
