ITAT Delhi Bench
80,939 judgments
MIRHA EXPORTS PRIVATE LTD. ,DELHI vs DCIT CENTRAL CIRCLE, GZBD , U.P
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE GZBD, HAPUR vs MIRHA EXPORTS PRIVATE LTD. , DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE GZBD, HAPUR vs MIRHA EXPORTS PRIVATE LTD. , DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
APTIVE COMPONENTS INDIA P.LTD (FORMERLY KNOWN AS M/S DELPHI AUTOMOTIVE SYSTEMS PVT. LTD.),NEW DELHI vs DCIT CIRCLE-3(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHRING CONSTRUCTION COMPANY PVT. LTD.,DEHRADUN vs DCIT, CIRCLE-2, MUZAFFARNAGAR
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI BRAJESH KUMAR SINGH, HON'BLE (Accountant Member)
PURI OIL MILLS LTD.,NEW DELHI vs DCIT, CIRCLE- 20(1), NEW DELHI
VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAKESH JAIN vs INCOME TAX OFFICER WARD 29(1) & ANR.
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs SONU WIG
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs ERNST AND YOUNG U.S. LLP
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs NEERA WIG
SHRI MAHAVEER JAIN MANDIR SAMITI,DELHI vs CITD, NFAC, DELHI
the CIT(A). The CIT(A) in ex- parte proceedings dismissed the appeal of assessee upholding the addition.
ARPIT MINERALS (P) LTD,NEW DEWLHI vs ITO WARD -3(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member)
M/S SHARPLINE NETWORK PRIVATE LIMITED,JHANDEWALAN, NEW DELHI vs THE INCOME TAX OFFICER 23(1), NEW DELHI , C.R. BUILDING, NEW DELHI
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
ANUJ SINGHAL ,KARNAL vs ITO, WARD-1, KARNAL, KARNAL
YASHPAL TYAGI,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
SHUB CONDUCTORS LLP,FARIDABAD vs DCIT CENTRAL CIR-7 DELHI, DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
VIDYASAGAR JEEV DAYA PARIVAR TRUST,DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
VIDYASAGAR JEEV DAYA PARIVAR TRUST,NEW DELHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
SHRI GURINDER SINGH CHARITABLE TRUST,NEW DELHI vs CIT EXEMTPTION, DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.4547/Del/2025 निर्धारणवर्ष/Assessment Year: - | SHRI GURINDER SINGH, Charitable Trust, B-8, Kailash Colony, New Delhi. PAN No.AADTS1986Q अपीलार्थी Appellant | बनाम Vs. | CIT (EXEMPTION), Civic Centre, Minto Road, New Delhi. प्रत्यर्थी/Respondent | |---|---|---| | Assessee by | Shri D.K. Gupta, CA | |---|---| | Revenue by | Ms. Pooja Swaroop, CIT DR | | सुनवाईकीतारीख / Date of hearing: | 18.1
STALLION PACKAGING PRIVATE LIMITED,HARYANA vs ASSESSING OFFICER, HUDA CITY, INDUSTRIAL AREA
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
