ITAT Delhi Bench
80,939 judgments
ACIT, NEW DELHI vs PAWAN KUMAR BANSAL, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SUMAN SANGWAN,GURGAON vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. CIT, CC-04, DELHI vs CAPITAL POWER SYSTEMS LIMITED, NEW DELHI
SHRI YOGESH_KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-20, DELHI vs M B POWER (MADHYA PRADESH) LTD., DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | ITA No.3850/Del/2023 [Assessment Year : 2018-19] | |---|| | M.B.Power (Madhya Pradesh) Ltd., 239, Okhla Industrial Estate, Nehru Place, Delhi-110019. PAN-AAFCM6698A **APPELLANT** | VS DCIT, Central Circle-2, Gurgaon **RESPONDENT** | | ITA No.3874, 3870, 3923/Del/2023 [Assessment Year : 2016-17, 2017-18, 2018-19] | |---|| | DCIT, Central Circle-20, Delhi **APPELLANT** | VS M.B.Power (Madhya Pradesh) Ltd., 239, Okhl
MB POWER (MADHYA PRADESH) LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs MB POWER (MADHYA PRADESH) LIMITED, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs M. B. POWER (MADHAYA PRADESH) LTD, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 20, DELHI vs M.B. POWER (MADHAYA PRADESH) LTD, DELHI
MB POWER (MADHYA PRADESH) LIMITED ,SOUTH EAST DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI, DELHI
NIDHI RANI,PANIPAT vs INCOME TAX OFFICE, WARD-1, PANIPAT, PANIPAT
Learned CIT(A) who vide impugned order dated 30.10.2023 dismissed the appeal of the assessee, therefore, assessee is in appeal before the Tribunal by taking following grounds of appeal:-
ASIA SATELLITE TELECOMMUNICATIONS COMPANY LIMITED,HONG KONG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(1)(1), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ASIA SATELLITE TELECOMMUNICATIONS COMPANY LIMITED,HONGKONG vs ACIT CIRCLE INTL. TAXATION 1(1)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs RAGHAV BAHL, NOIDA
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE-1, NOIDA vs RAGHAV BAHL, NOIDA
DCIT CENTRAL CIRCLE, UTTAR PRADESH vs MIRHA EXPORTS PRIVATE LTD. , DELHI
SHRI SUDHIR KUMAR, JUDICIAL MEMBER &\nSHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE , UTTAR PRADESH vs MIRHA EXPORTS PRIVATE LTD., DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CENTRAL CIRCLE, GZBD vs MIRHA EXPORTS PRIVATE LTD., DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MIRHA EXPORTS PRIVATE LTD., DELHI vs DCIT CENTRAL CIRCLE, GZBD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MIRHA EXPORTS PRIVATE LTD. ,DELHI vs DCIT CENTRAL CIRCLE, GZBD, UTTAR PRADESH
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MIRHA EXPORTS PRIVATE LTD. ,DELHI vs DCIT CENTRAL CIRCLE, GZBD, UTTAR PRADESH
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
