ITAT Delhi Bench
80,939 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs JCT LIMITED, NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, NEW DELHI, DELHI vs JCT LIMITED, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, FARIDABAD HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PARVEEN TAYAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, FARIDABAD HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VK READY MIX CONCRETE PVT LTD,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-30, DELHI
VK READY MIX CONCRETE PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-30, ARA CENTRE, JHANDEWALAN EXTN.
VK READY MIX CONCRETE PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-30, ARA CENTRE, JHANDEWALAN EXTN. DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
VK READY MIX CONCRETE PVT LTD,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -30,, ARA CENTRE, JHANDEWALAN EXTN.
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
JCIT(OSD), JHANDEWALAN vs NARENDRA AGGARWAL, FARIDABAD
INCOME TAX OFFICE, CIVIC CENTER NEW DELHI vs SHALINI CHAUDHARY SHARMA, INDIA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, NEW DELHI vs CAPTIAL POWER SYSTEMS LIMITED, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, NEW DELHI vs CAPITAL POWER SYSTEMS LIMITED, DELHI
CAPITAL POWER SYSTEMS LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE - 4, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CAPITAL POWER SYSTEMS LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-4, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs DEEPAK GOEL, NEW DELHI
SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)
CAPITAL POWER SYSTEMS LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-4, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
CAPITAL POWER SYSTEMS LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-4, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs JAIPUR GOLDEN TRANSPORT CO PRIVATE LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, DELHI vs PAWAN KUMAR BANSAL, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, NEW DELHI vs PAWAN KUMAR BANSAL, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
