THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. JOTINDER STEELS AND TUBES LTD.
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$~7 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 500/2025 CM APPL. 62998/2025 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC and Mr. Abhishek Anand, Adv. versus JOTINDER STEELS AND TUBES LTD. .....Respondent Through: Mr. Ved Jain, Mr. Nischay Kantoor and Ms. Soniay Dodeja, Advs. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON’BLE MR. JUSTICE SAURABH BANERJEE O R D E R % 10.12.2025 1. Mr. Anant Mann, learned Junior Standing Counsel appearing for the appellant states as the appeal has low tax effect, he shall not press this appeal. 2. The appeal and the application are dismissed as not pressed. V. KAMESWAR RAO, J SAURABH BANERJEE, J DECEMBER 10, 2025 cd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/12/2025 at 12:43:27
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