PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs. M/S BHARAT POWER TECH LTD.
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$~18 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 255/2025 CM APPL. 45881/2025 CM APPL. 45882/2025 CM APPL. 74221/2025 PR. COMMISSIONER OF INCOME TAX, DELHI - 1 .....Appellant Through: Mr. Vipul Agrawal, SSC, Ms. Sakshi JSC, Mr. Akshat Singh, JSC, Mr. Gaoraang Ranjan, Mr. Harshita Kotru, Advs. versus M/S BHARAT POWER TECH LTD. .....Respondent Through: CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R % 03.12.2025 1. Mr. Vipul Agrawal learned Senior Standing Counsel for the appellant states in view of low tax effect, he shall not press this appeal. 2. The appeal and the connected application, if any are also dismissed as not pressed. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 03, 2025 RT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2025 at 12:42:26
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