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ITAT Delhi Bench
80,939 judgments
JATNINDER SINGH TANEJA,DELHI vs ACIT CIRCLE 30(1), NEW DELHI
ITA 6554/DEL/2025[2006-07]Status: Disposed26/11/2025AY 2006-07
TARA VATI,GURGAON, HARYANA vs CIRCLE 3(1) GURGAON, GURGAON
ITA 6552/DEL/2025[2020-21]Status: Disposed26/11/2025AY 2020-21
AMAR SINGH,FARIDABAD vs INCOME TAX OFFICER (OSD)-1, FARIDABAD
ITA 6541/DEL/2025[2017-18]Status: Disposed26/11/2025AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
GOLFGREEN INFRA PVT. LTD.,NEW DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI
ITA 6530/DEL/2025[2022-23]Status: Disposed26/11/2025AY 2022-23
SANTU SHARMA (HUF) ,DELHI vs ITO WARD , DELHI
ITA 6519/DEL/2025[2017-18]Status: Disposed26/11/2025AY 2017-18
RAVI CHOPRA,DELHI vs ITO WARD 61 (2), DELHI
ITA 6515/DEL/2025[2017-18]Status: Disposed26/11/2025AY 2017-18
SHANTI DEVI,SAMBHAL vs ITO WARD 1(5), SAMBHAL
ITA 6512/DEL/2025[2019-20]Status: Disposed26/11/2025AY 2019-20
SIGNATURE BUILDERS LTD.,DELHI vs DCIT, CENTRAL CIRCLE-04, DELHI
ITA 6432/DEL/2025[2016-17]Status: Disposed26/11/2025AY 2016-17
SHRI SATBEER SINGH GODARA (Judicial Member)
JEANNE LEE CANTRILL,DELHI vs DCIT, CIRCLE 67(1), DELHI
ITA 6322/DEL/2025[2016-2017]Status: Disposed26/11/2025AY 2016-2017
SHRI SATBEER SINGH GODARA (Judicial Member)
GOKUL KUMAR,DELHI vs ACIT CC-14, DELHI
ITA 5445/DEL/2025[2018-19]Status: Disposed26/11/2025AY 2018-19
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,DELHI vs ACIT, CC-14, DELHI
ITA 5444/DEL/2025[2017-18]Status: Disposed26/11/2025AY 2017-18
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,DELHI vs ACIT, CC-14, DELHI
ITA 5443/DEL/2025[2016-17]Status: Disposed26/11/2025AY 2016-17
GOKUL KUMAR,DELHI vs ACIT, CC-14, DELHI
ITA 5442/DEL/2025[2015-16]Status: Disposed26/11/2025AY 2015-16
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,DELHI vs ACIT, CC-14, DELHI
ITA 5441/DEL/2025[2014-15]Status: Disposed26/11/2025AY 2014-15
GOKUL KUMAR,DELHI vs ACIT, CC-14, NEW DELHI
ITA 5440/DEL/2025[2013-14]Status: Disposed26/11/2025AY 2013-14
GOKUL KUMAR,NEW DELHI vs ACIT, CC-14, NEW DELHI
ITA 5439/DEL/2025[2012-13]Status: Disposed26/11/2025AY 2012-13
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,NEW DELHI vs ACIT, CENTRAL CIRCLE- 14, NEW DELHI
ITA 5438/DEL/2025[2011-12]Status: Disposed26/11/2025AY 2011-12
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 5437/DEL/2025[2010-11]Status: Disposed26/11/2025AY 2010-11
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GOKUL KUMAR,NEW DELHI vs ACIT, CENTRAL CIRCLE- 14, DELHI
ITA 5436/DEL/2025[2009-10]Status: Disposed26/11/2025AY 2009-10
ASHOK KUMAR,DELHI vs ITO,WARD-30(2), DELHI
ITA 498/DEL/2025[2012-13]Status: Disposed26/11/2025AY 2012-13
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
