ITAT Delhi Bench
80,939 judgments
MICROSOFT CORPORATION INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX & ORS.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
MIXPANEL INC vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 221 NEW DELH
PRINCIPAL COMMISIONER OF INCOME TAX -7, DELHI vs UJJAWALA POWER PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PRINCIPAL COMMISIONER OF INCOME TAX -7, DELHI vs UJJAWALA POWER PVT. LTD.
NAVAL SETH L/H LATE SH. GHANSHAM DASS SETH,DELHI vs ACIT CIRCLE-28(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
GAGAN BHARTI EDUCATIONAL SOCIETY,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 1(2), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
PRESTIGIOUS ENTERPRISES PRIVATE LIMITED,DELHI vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -18, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
PRESTIGIOUS ENTERPRISES PRIVATE LIMITED,DELHI vs DY. COMMISSIONER OF INCOME TAX CENTRE CIRCLE - 18, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
BHARTI AIRTEL LTD,NEW DELHI vs ITO, TDS, WARD-1(1), INTERNATIONAL TAXATION, NEW DEL;HI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GE GLOBAL PARTS AND PRODUCTS GMBH vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
VEENA ARORA vs COMMISSIONER INCOME TAX - 12 DELHI & ANR.
GE ENERGY PARTS INC vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
UNIVERSAL CONFEDERATION OF SREE NARAYANA GURU ORGANISATIONS,DELHI vs CIT EXEMPTIONS, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
KAPIL RAJ ANAND,DELHI vs DCIT, CENTRAL CIRCLE 30, NEW DELHI, ARA CENTRE JHANDEWALAN, NEW DELHI
KAPIL RAJ ANAND,DELHI vs DCIT CENTRAL CIRCLE 30, NEW DELHI, ARA CENTRE JHANDEWALAN, NEW DELHI
THE INDIAN FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), C.R BUILDING, I.P ESTATE, NEW DELHI vs MD EQUIPMENT PVT. LTD. , INTERNATIONAL TRADE TOWER NEHRU PLACE, SOUTH DELHI
USHA GIRDHARILAL JHUNJHUNWALA,MUMBAI vs DCIT,CENTRAL CIRCLE-1, DELHI
NAVEEN TIMBER PVT. LTD.,NEW DELHI vs DCIT, CIRCLE, KARNAL
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
AMITA GUPTA,DELHI vs WARD 58(7) DELHI, DELHI
SHRI MAHAVIR SINGH (Vice President)