ITAT Delhi Bench
80,939 judgments
AMITA GUPTA,DELHI vs WARD 58(2), DELHI
SHRI MAHAVIR SINGH (Vice President)
LAKHI RAM,GURUGRAM vs ITO WARD 1(4) GURGAON, GURUGRAM
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
IYOGI TECHNICAL SERVICES PRIVATE LIMITED ,DELHI vs DCIT, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
MARKS AND SPENCER (INDIA) PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE 1(1), GURGAON
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
ADDL. CIT, SPECIAL RANGE- 4, NEW DELHI vs IYOGI TECHNICAL SERVICES PVT. LTD., NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BIJWASAN REALTY ONE PRIVATE LIMITED, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BANS AEROSOL PRIVATE LIMITED, DELHI
SHRI VIKAS AWASTHY (Judicial Member)
AMIT YADAV,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI VIKAS AWASTHY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs SH. RADHEY SHYAM BANSAL, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs SH. RADHEY SHYAM BANSAL, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs SH. RADHEY SHYAM BANSAL, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
NEETU GUPTA,PUNJAB vs THE INCOME TAX OFFICER, WARD-1,KAPURTHALA, PUNJAB
AXIS INFOLINE P LTD,DELHI vs PCIT-1, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI SANJAY AWASTHI (Accountant Member)
ORACLE SYSTEMS CORPORATION,NEW DELHI vs DDIT, NEW DELHI
us fairly agreed that ITA No. 1833/DEL/2009 be taken as the lead case and the decision rendered thereon would apply with equal force in all other appeals in view of identical facts, except with variance in figures. Accordingly, we proceed to take up the appeal in ITA No. 1833/DEL/2009.
ORACLE SYSTEMS CORPORATION,NEW DELHI vs ADIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ORACLE SYSTEMS CORPORATION,NEW DELHI vs ADIT, NEW DELHI
us fairly agreed that ITA No. 1833/DEL/2009 be taken as the lead case and the decision rendered thereon would apply with equal force in all other appeals in view of identical facts, except with variance in figures. Accordingly, we proceed to take up the appeal in ITA No. 1833/DEL/2009.
ORACLE SYSTEMS CORPORATION,NEW DELHI vs ADIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ORACLE SYSTEMS CORPORATION,NEW DELHI vs ADIT, NEW DELHI
us fairly agreed that ITA No. 1833/DEL/2009 be taken as the lead case and the decision rendered thereon would apply with equal force in all other appeals in view of identical facts, except with variance in figures. Accordingly, we proceed to take up the appeal in ITA No. 1833/DEL/2009.
ACIT, CIRCLE - 34(1), DELHI vs PANKAJ KALRA, DELHI
SHRI M. BALAGANESH (Accountant Member), MS MADHUMITA ROY (Judicial Member)
J. M. HOUSING LIMITED,DELHI vs PR. CIT (CENTRAL) KNP MEERUT, UTTAR PRADESH
MS. MADHUMITA ROY (Judicial Member)
