ITAT Delhi Bench

80,939 judgments

DCIT, CENTRAL CIRCLE-20, NEW DELHI vs LOTUS HERBALS COLOUR COSMETICS, DELHI

ITA 611/DEL/2023[2018-19]Status: Disposed7/1/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

NEETAL RELAN,NEW DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI

ITA 3038/DEL/2023[2018-19]Status: Disposed7/1/2026AY 2018-19

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NEETAL RELAN,NEW DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI

ITA 3037/DEL/2023[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT CENTRAL CIRCLE-20, NEW DELHI vs LOTUS HERBALS COLOUR COSMETICS, NEW DELHI

ITA 1244/DEL/2023[2019-20]Status: Disposed7/1/2026AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

GIESECKE AND DEVRIENT INDIA PVT LTD.,GURGAON vs ACIT (OSD), NEW DELHI

ITA 1428/DEL/2022[2018-19]Status: Disposed7/1/2026AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

SABRE MARKETING NEDERLAND, BV,NETHERLANDS vs ACIT, CIRCLE-3(1)(2) INT. TAX., NEW DELHI

ITA 381/DEL/2021[2017-18]Status: Disposed7/1/2026AY 2017-18

SABRE MARKETING NEDERLAND, BV,NETHERLANDS vs ACIT, CIRCLE- 3(1)(2), INTERNATIONAL TAXATION, NEW DELHI

ITA 7534/DEL/2019[2016-17]Status: Disposed7/1/2026AY 2016-17

SABRE MARKETING NEDERLAND, BV,NEW DELHI vs ACIT, CIRCLE- 3(1)(2), INTERNATIONAL TAXATION, NEW DELHI

ITA 410/DEL/2019[2015-16]Status: Disposed7/1/2026AY 2015-16

JAG MOHAN,DELHI vs DCIT, CENTRAL CIRCLE- 18, NEW DELHI

ITA 7055/DEL/2017[2014-15]Status: Disposed7/1/2026AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

BOMBARDIER TRANSPORTATION GMMH,NEW DELHI vs ADDLDIRECOOOTOR OF INOMCE-TAX (INTERNATIONAL TAXATION),RANGE-1,, NEW DELHI

ITA 4547/DEL/2017[2009-10]Status: Disposed7/1/2026AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, CIRCLE- 1(1)(2), INTL. TAXATION, NEW DELHI vs BOMBARDIER TRANSPORTATION GMBH, NEW DELHI

ITA 4511/DEL/2017[2009-10]Status: Disposed7/1/2026AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SPECTRIS TECHNOLOGIES PVT. LTD.,GURGAON vs ITO, NEW DELHI

ITA 3742/DEL/2015[2009-10]Status: Disposed7/1/2026AY 2009-10

SHRIYOGESH KUMAR US, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

DCIT, NEW DELHI vs M/S. EXXON MOBIL LUBRICANTS PVT. LTD., NEW DELHI

ITA 1348/DEL/2012[2005-06]Status: Disposed7/1/2026AY 2005-06

BOMBARDIER TRANSPORTATION GMBH,NEW DELHI vs ADIT, NEW DELHI

ITA 5732/DEL/2011[2008-09]Status: Disposed7/1/2026AY 2008-09

ANANYA VIR vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7473/20256/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

ARYAMAN VIR vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7452/20256/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

DHIRENDRA VIR RASTOGI vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7451/20256/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

MANIT RASTOGI vs ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7450/20256/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

SONALI RASTOGI vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7449/20256/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

KOSHALIYA DEVI RASTOGI vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI AND ANR

W.P.(C)/7448/20256/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA