ITAT Delhi Bench
80,939 judgments
INTERTEK INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JCIT(OSD) RANGE-10, NEW DELHI, ITO, C.R. BUILDING vs GWALIOR BYPASS PROJECT LTD., NEW ASHOK NAGAR, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs E-HOMES INFRASTRUCTURE PVT. LTD., DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PASSION REALTECH PRIVATE LIMITED,GURGAON vs ACIT, CENTRAL CIRCLE-2, FARIDABAD
SAIC MOTOR CORPORATION LTD,CHINA vs DCIT,INTERNATIONAL TAX, GURGAON
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HARBEL SINGH AND SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
HARBEL SINGH AND SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
HARBEL SINGH AND SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
HARBEL SINGH AND SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
GAURAV DYE HOUSE,PANIPAT, HARYANA vs INCOME TAX OFFICER, WARD -(1), PANIPAT, HARYANA
KLJ DEVELOPERS (P) LTD.,DELHI vs DCIT, CIRCLE-31 , DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ACIT CIRCLE-28(1), NEW DELHI vs MUNJAL HOLDINGS, NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BHOLENATH FOODS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(2), NEW DELHI
ERM INDIA PRIVATE LIMITED,GURUGRAM vs ASSESSMENT UNIT (JAO- DCIT, CIRCLE 7(1), DELHI), DELHI
SHRI YOGESH KUMAR US (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER(E) WARD- 2(4), NEW DELHI, CIVIC CENTRE NEW DELHI vs PRAKASH SEWA TRUST, PASCHIM VIHAR
GLOBAL EMERGING MARKETS INDIA LIMITED,NEW DELHI vs NFAC, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
INCOME TAX OFFICER, WARD 16(3), C R BUILDING, IP ESTATE NEW DELHI vs MB INFRABUILD PRIVATE LIMITED, ROHINI NORTHWEST DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
