ITAT Delhi Bench

KAMAL TANEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

CK INTERNATIONAL PVT LTD,DELHI vs ITO,WARD-6(1), DELHI

MAAN PROPERTIES AND DEVELOPERS PRIVATE LIMITED,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

POWERGRID RAMPUR SAMBHAL TRANSMISSION LIMITED,DELHI vs ITO WARD 20(1), DELHI

INCOME TAX OFFICER, DELHI vs HIMANSHU GOEL, MAYUR VIHAR DELHI

RAJEEV KUMAR MITTAL,HISAR vs ITO, WARD-1, HISAR, HISAR

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

RAM AVTAR GUPTA,DELHI vs COMMISSIONR OF INCOME TAX APPEALS, NATIONAL FACELESS APPEAL CENTRE DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

S.D EDUCATION SOCIETY,KARNAL vs ACIT CIRCLE, KARNAL

SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

S.D EDUCATION SOCIETY,KARNAL vs ACIT CIRCLE KARNAL, KARNAL

SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

THE HISAR LEADING BANK CO-OP NON-AGRI THRIFT & CREDIT SOCIETY,HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR

MADHUVAN TIEUP PRIVATE LIMITED,DELHI vs ASSESSING OFFICER CENTRAL CIRCLE-29, DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

BABA HEALTHCARE PRIVATE LIMITED,. vs ACIT CIRCLE -1, FBD, .

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT, DELHI vs JMK JEWELS PRIVATE LIMITED, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BERGER BECKER COATINGS PVT LTD,DELHI vs DCIT,CIRCLE-4(2), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JMK JEWELS PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S JHS SVENDGAARD LABORATORIES LTD.,NEW DELHI vs DCIT CC-31, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

HARUN ALI ,GHAZIABAD vs PRCIT, DEHRADUN

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

DELIVERHEALTH SERVICES PRIVATE LIMITED (EARLIER KNOWN AS TRANSCEND MT SERVICES PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1), DELHI, DELHI

SAURAV BEVERAGES PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INTERTEK INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), DELHI, NEW DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)