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ITAT Delhi Bench

80,939 judgments

BHANSALI UDYOG PRIVATE LIMITED, NEW DELHI,DELHI vs ITO, WARD 4(1), DELHI, NEW DELHI

ITA 1464/DEL/2025[2018-19]Status: Heard8/1/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

YAMUNA BUILDERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

ITA 1106/DEL/2025[2013-14]Status: Disposed8/1/2026AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

SCK INFRATECH PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1087/DEL/2025[2020-21]Status: Disposed8/1/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFARU RAHMAN (Accountant Member)

MAHABHADRA CONSTRUCTIONS LTD,GAUTAM BUDH NAGAR vs DCIT, CIRCLE-13(2), DELHI

ITA 5902/DEL/2024[2014-15]Status: Disposed8/1/2026AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

MANOJ KUMAR VERMA,MEERUT vs NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI

ITA 4212/DEL/2024[2017-18]Status: Disposed8/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

ADITYA SHARMA & ANR. vs INCOME TAX DEPARTMENT THROUGH JOIN COMMISSIONER OF INCOME TAX & ORS.

W.P.(C)/19596/20257/1/2026

MARELLI POWERTRAIN INDIA PVT LTD (FORMERLY KNOWN AS MAGNETI MARELLI POWERTRAIN INDIA PVT LTD) vs DEPUTY COMMISSIONER OF INCOME TAX & ORS.

W.P.(C)/18698/20257/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

MG METALLOY PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, & ORS.

W.P.(C)/9768/20247/1/2026

MG METALLOY PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 & ORS.

W.P.(C)/9769/20247/1/2026

M.G METALLOY PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 & ORS.

W.P.(C)/754/20257/1/2026

MAAN PROPERTIES AND DEVELOPERS PRIVATE LIMITED,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA

ITSSA 5776/DEL/2025[2016-17]Status: Disposed7/1/2026AY 2016-17

MAAN PROPERTIES AND DEVELOPERS PRIVATE LIMITED,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA

ITSSA 5775/DEL/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

MAAN PROPERTIES AND DEVELOPERS PRIVATE LIMITED,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA

ITSSA 5774/DEL/2025[2014-15]Status: Disposed7/1/2026AY 2014-15

MAAN PROPERTIES AND DEVELOPERS PRIVATE LIMITED,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA

ITSSA 5773/DEL/2025[2013-14]Status: Disposed7/1/2026AY 2013-14

JASBIR MAN,NEW DELHI vs DCIT,CENTRAL CIRCLE-1, NOIDA

ITSSA 5764/DEL/2025[2012-13]Status: Disposed7/1/2026AY 2012-13

O.P. CHANANA vs ACIT, CIRCLE-1(1),,

ITSSA 65/DEL/2005[01.04.89 to 17.12.99]Status: Disposed7/1/2026

DCIT, CIRCLE-1(1) vs O.P. CHANANA,,

ITSSA 124/DEL/2005[01.04.89 to 17.12.99]Status: Disposed7/1/2026

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SOM HARI INFRASTRUCTURE PVT. LTD.

ITA/699/20257/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TRIMASTER PRIVATE LIMITED, DELHI

ITA 955/DEL/2025[2021-22]Status: Disposed7/1/2026AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)

KAMAL TANEJA,NEW DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI

ITA 893/DEL/2025[2017-18]Status: Disposed7/1/2026AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)