ITAT Delhi Bench
80,939 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(2), DELHI, DELHI vs CRYSTAL CROP PROTECTION LIMITED, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT CIRCLE 4(2), NEW DELHI vs CRYSTAL CROP PROTECTION LIMITED, DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, NOIDA vs PEARL PRECISION PRODUCTS PVT. LTD, GAUTAM BUDH NAGAR
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SINGHAL FASTENERS COMPANY PRIVATE LIMITED,NEW DELHI vs ITO WARD - 23(4), NEW DELHI
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
ITO, WARD- 3, KARNAL vs MAHABIR SOLVENT OIL MILLS, KARNAL
SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
M/S HALCROW GROUP LTD.,,NEW DELHI vs DCIT (INTERNTIONAL TAXATION), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
GRIMME INTERNATIONAL BETEILIGUNGS GMBH vs INCOME TAX OFFICER & ANR.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
SUBHASH INFRAENGINEERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22 (2) DELHI & ANR.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
SUBHASH INFRAENGINEERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22(2) DELHI & ANR.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
SUBHASH INFRAENGINEERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2) DELHI & ANR.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
JASBIR MAAN,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA
JASBIR MAAN,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA
JASBIR MAAN,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA
JASBIR MAAN,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA
JASBIR MAAN,GAUTAM NAGAR ,NEW DELHI vs DCIT,CENTRAL CIRCLE-1,NOIDA, NOIDA
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NARENDER NATH,DELHI vs DCIT CENTRAL CIRCLE-2, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI, NEW DELHI vs VEDANTA LIMITED, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
VILAYIL SATYAN PILLAI,NEW DELHI vs INCOME TAX OFFICER, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
AKSHAY ANAND,DELHI vs ASSESSING OFFICER, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
INCOME TAX OFFICER, NEW DELHI vs PRAVEEN CHAUDHARY, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
