ITAT Delhi Bench

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ASSISTAT COMMISSIONER OF INCOME TAX, NEW DELHI vs BRIJ BHUSHAN GUPTA, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs BRIJ BHUSHAN GUPTA, DELHI

T.C. AGRO FOOD INDUSTRIES,HARYANA vs INCOME TAX OFFICER, WARD-1, KARNAL, HARYANA

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

DCIT, CIRCLE - 10(1), NEW DELHI vs HB ESTATE DEVELOPERS LIMITED, NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TRACTEBEL ENGINEERING PRIVATE LIMITED, GURUGRAM

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ASSISSTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs OM PRAKASH ARORA, CONNAUGHT PLACE

SHRI ANUBHAV SHARMA (Judicial Member)

ASSISSTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs OM PRAKASH ARORA, CONNAUGHT PLACE

SHRI ANUBHAV SHARMA (Judicial Member)

INCOME TAX OFFICER, WARD - 10(1), DELHI, DELHI vs GOVERDHAN TRANSPORT COMPANY PVT. LTD., DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ACIT CIRCLE 16(1), DELHI vs MINERALS MANAGEMENR SERVICES INDIA PVT. LTD, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

IDEMITSU LUBE INDIA PRIVATE LIMITED,PANVEL, MAHARASHTRA vs DCIT CIRCLE 10(1), NEW DELHI, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DCIT (EXEMPTION), CIRCLE-1(1), DELHI, DELHI vs ISHAN EDUCATIONAL RESEARCH SOCIETY, DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

BEST BULL STOCK TRADING PVT LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-18, NEW DELHI

SH. C.N. PRASAD, JUDICIAL MEMBER AND SH. M. BALAGANESH (Accountant Member)

BEST BULL STOCK TRADING PVT LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE-18, DELHI

SH. C.N. PRASAD, JUDICIAL MEMBER AND SH. M. BALAGANESH (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25 NEW DELHI, DELHI vs FARIDABAD PRESSWELL PVT LTD, DELHI

SHRIMAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRISANJAY AWASTHI (Accountant Member)

LINKEDIN TECHNOLOGY INFORMATION PRIVATE LIMITED,DELHI vs PRINCIPAL COMMISSIONER OF INCOME-TAX, DELHI -4 , DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, WARD-1(1), FARIDABAD, FARIDABAD vs DHARAM SINGH, FARIDABAD

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MANISH PAHWA,NEW DELHI vs ITO WARD 45(2), NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

DCIT, ACIT(OSD) RANGE 10, DELHI vs GLOBAL EMERGING MARKETS INDIA LTD, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)